Showing 31771 - 31785 of 41947 judgements
21 August 1990
Supreme Court
9 pages
H.S.S.K. NIYAMI AND ORS. Vs UNION OF INDIA AND ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 154 of 1974

21 August 1990
Supreme Court
13 pages
DR. HARIHAR PRASAD SINGH AND ORS. Vs PRINCIPAL, M.L.N. MEDICAL COLLEGE ALLAHABADA

Bench: RANGNATHAN,S.
Case number: Appeal Civil 4329 of 1990

21 August 1990
Supreme Court
5 pages
AYUB @ PAPPU KHAN NAWAB KHAN PATHAN Vs S.N. SINHA AND ANR.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Writ Petition (Civil) 687 of 1990

21 August 1990
Supreme Court
11 pages
STATE OF ANDHRA PRADESH AND V. RANGA RAOAND ORS. Vs K. RANGANATHAN AND ORS. AND THE STATE OFANDHRA PRADESH AND

Bench: SAWANT,P.B.
Case number: Appeal Civil 5336 of 1983

21 August 1990
Supreme Court
9 pages
INDIA CEMENT LTD. ETC. Vs UNION OF INDIA AND OTHERS

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 2192 of 1972

21 August 1990
Supreme Court
7 pages
PRINCIPAL, MOTI LAL NEHRU MEDICAL COLLEGEAND ORS. ETC. ETC. Vs DR. VANDANA SINGH AND ORS. ETC ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 4339 of 1990

21 August 1990
Supreme Court
10 pages
DR. SURESH CHANDRA VERMA AND ORS. Vs CHANCELLOR, NAGPUR UNIVERSITY AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 1451 of 1988

21 August 1990
Supreme Court
18 pages
VASANTKUMAR RADHAKISAN VORA Vs BOARD OF TRUSTEES OF THE PORT OF BOMBAY

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1348 of 1990

17 August 1990
Supreme Court
21 pages
M/S. BHARAT COKING COAL LTD. Vs THE STATE OF BIHAR .

Bench: SINGH,K.N. (J)
Case number: C.A. No.-000840-000840 / 1988
Diary number: 69121 / 1988
Advocates: ANIP SACHTHEY Vs RAJESH PRASAD SINGH

17 August 1990
Supreme Court
5 pages
BHAG AMARPAL WELFARE SOCIETY ETC. Vs M/S TULSI CO.OP. HOUSING SOCIETY

Bench: MISRA RANGNATH
Case number: C.A. No.-005784-005785 / 1983
Diary number: 65775 / 1983

17 August 1990
Supreme Court
4 pages
DR. Y.S. PARMAR UNIVERSITY OF HORTICULTUREAND FORESTRY AND Vs RAJ KUMAR THAKUR

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 3951 of 1990

17 August 1990
Supreme Court
6 pages
S.V. SIVASWAMI SERVAI Vs HAFEZ MOTOR TRANSPORT (FIRM) AND ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 11407 of 1983

17 August 1990
Supreme Court
4 pages
U.P. STATE ROAD TRANSPORT CORPORATION Vs MUNIRUDDIN

Case number: Appeal (civil) 3169 of 1981

17 August 1990
Supreme Court
6 pages
UNION OF INDIA AND ANR. Vs PARAS LAMINATES (P) LTD.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 3955 of 1990

17 August 1990
Supreme Court
4 pages
GOPINDER SINGH Vs FOREST DEPARTMENT OF HIMACHAL PRADESH AND ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3006 of 1981