Showing 31366 - 31380 of 41947 judgements
20 September 1991
Supreme Court
17 pages
SHRI BYRAM PESTONJI GARIWALLA Vs UNION BANK OF INDIA

Bench: THOMMEN,T.K. (J)
Case number: C.A. No.-003698-003698 / 1991
Diary number: 75251 / 1991
Advocates: MANIK KARANJAWALA Vs GAGRAT AND CO

19 September 1991
Supreme Court
4 pages
UNION OF INDIA Vs PURNA MUNICIPAL COUNCIL AND ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 903 of 1978

18 September 1991
Supreme Court
6 pages
DMAI Vs

Bench: FATHIMA BEEVI,M. (J)
Case number: C.A. No.-001221-001222 / 1977
Diary number: 61483 / 1977

18 September 1991
Supreme Court
3 pages
MOHAMMAD MAHIBULLA AND ANR. Vs SETH CHAMAN LAL (DEAD) BY LRS. AND ORS.

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 1290 of 1979

17 September 1991
Supreme Court
7 pages
YOGENDRA PARASD Vs ADDL.REGISTRAR,CO-OP.SOCIEITES,BIHAR &OR

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002168-002168 / 1980
Diary number: 62775 / 1980
Advocates: RAJESH PRASAD SINGH Vs

17 September 1991
Supreme Court
10 pages
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs ASSOCIATED STONE INDUSTRIES

Bench: FATHIMA BEEVI,M. (J)
Case number: C.A. No.-001355-001355 / 1994
Diary number: 72832 / 1994
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

17 September 1991
Supreme Court
5 pages
YUSUFBHAI NOORMOHMED NANDOLIYA Vs STATE OF GUJARAT

Bench: KANIA,M.H.
Case number: C.A. No.-003659-003659 / 1991
Diary number: 75264 / 1991

17 September 1991
Supreme Court
6 pages
CHANDER MOHAN KHANNA Vs NATIONAL COUNCIL OF EDUCATIONAL RESEARCH ANDTRAINING AND OR

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1699 of 1981

17 September 1991
Supreme Court
4 pages
GHAN SHYAM DAS GUPTA AND ANR. Vs ANANT KUMAR SINHA AND ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 3656 of 1991

17 September 1991
Supreme Court
5 pages
MUNSHI RAM RAM NIWAS Vs COLLECTOR, FOOD AND SUPPLIES DEPARTMENT AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 2929 of 1986

17 September 1991
Supreme Court
5 pages
SARDARA SINGH AND ORS. ETC. Vs STATE OF PUNJAB AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 3033 of 1989

13 September 1991
Supreme Court
3 pages
SURJA AND OTHERS Vs UNION OF INDIA AND ANR.

Bench: MISRA,RANGNATH (CJ)
Case number: Writ Petition (Civil) 75 of 1991

13 September 1991
Supreme Court
51 pages
MOHAN KUMAR SINGHANIA AND ORS. ETC. ETC. Vs UNION OF INDIA AND ORS. ETC. ETC

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 5439 of 1990

13 September 1991
Supreme Court
4 pages
MADHUKAR SINHA Vs UNION OF INDIA AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Transfer Petition (Civil) 2 of 1991

12 September 1991
Supreme Court
15 pages
GOVERNMENT OF ANDHRA PRADESH Vs A.SURYANARAYANARAO .

Case number: C.A. No.-003985-003985 / 1988
Diary number: 68423 / 1988
Advocates: GUNTUR PRABHAKAR Vs C. K. SUCHARITA