Showing 31351 - 31365 of 41947 judgements
11 October 1991
Supreme Court
5 pages
T .P. SRIVASTAVA Vs NATIONAL TOBACCO CO. OF INDIA LTD.

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Civil 1681 of 1979

10 October 1991
Supreme Court
4 pages
SURINDER SINGH SIBIA Vs VIJAY KUMAR SOOD

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 2383 of 1988

09 October 1991
Supreme Court
7 pages
STATE OF PUNJAB Vs BALWANT SINGH & ORS.

Case number: Appeal (civil) 851 of 1991

09 October 1991
Supreme Court
2 pages
LAXMI BAI Vs DAYANU NARAYAH MOHITE (DEAD) THROUGH L.RS.

Bench: KANIA,M.H.
Case number: Appeal Civil 1150 of 1978

08 October 1991
Supreme Court
16 pages
SHRI ABDUL SATHAR IBRAHIM MANIK Vs UNION OF INDIA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: W.P.(Crl.) No.-000105-000105 / 1991
Diary number: 76745 / 1991
Advocates: HARJINDER SINGH Vs A. SUBHASHINI

04 October 1991
Supreme Court
8 pages
DR. UMA KANT Vs DR.BHIKA LAL JAIN

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-004094-004094 / 1991
Diary number: 75371 / 1991
Advocates: SUSHIL KUMAR JAIN Vs

04 October 1991
Supreme Court
21 pages
R.S.RAGHUNATH Vs STATE OF KARNATAKA

Bench: KULDIP SINGH (J)
Case number: C.A. No.-005617-005617 / 1990
Diary number: 73825 / 1990
Advocates: Vs M. VEERAPPA

04 October 1991
Supreme Court
8 pages
MATHURA PRASHAD AND ANR. Vs STATE OF MADHYA PRADESH

Bench: PANDIAN,S.R. (J)
Case number: Writ Petition (Civil) 1367 of 1987

03 October 1991
Supreme Court
6 pages
UNION CARBIDE CORPORATION ETC. ETC. Vs UNION OF INDIA ETC. ETC.

Bench: MISRA, RANGNATH (CJ),SINGH, K.N. (J),VENKATACHALLIAH, M.N. (J),AHMADI, A.M. (J),OJHA, N.D. (J)
Case number: Special Leave Petition (Civil) 29377 of 1988

03 October 1991
Supreme Court
99 pages
UNION CARBIDE CORPORATION ETC. ETC. Vs UNION OF INDIA ETC. ETC.

03 October 1991
Supreme Court
5 pages
SWADESH RANJAN SINHA Vs HARADEB BANERJEE

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 4075 of 1991

01 October 1991
Supreme Court
5 pages
BALBIR SINGH Vs THE STATE OF PUNJAB

Case number: Crl.A. No.-000214-000214 / 1979
Diary number: 62233 / 1979
Advocates: R. C. GUBRELE Vs

01 October 1991
Supreme Court
10 pages
JASWANT SINGH MATHURA SINGH AND ANR. Vs AHMEDABAD MUNICIPAL CORPORATION AND ORS.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 1354 of 1977

27 September 1991
Supreme Court
5 pages
GOODWILL PAINT AND CHEMICAL INDUSTRY Vs UNION OF INDIA AND ANR.

Bench: RAMASWAMI,V. (J) II
Case number: Writ Petition (Civil) 677 of 1988

25 September 1991
Supreme Court
9 pages
INDIAN ALUMINIUM CO. LTD. Vs THANE MUNICIPAL CORPORATION

Bench: REDDY,K. JAYACHANDRA (J)
Case number: SLP(C) No.-006497-006497 / 1991
Diary number: 64216 / 1991