Showing 31336 - 31350 of 41947 judgements
29 October 1991
Supreme Court
8 pages
HOSHIAR SINGH Vs STATE OF PUNJAB

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000404-000404 / 1979
Diary number: 62239 / 1979
Advocates: T. L. GARG Vs

29 October 1991
Supreme Court
11 pages
NAVNIT LAL SAKAR LAL Vs COMMISSIONER OF INCOME TAX

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1152 of 1978

29 October 1991
Supreme Court
79 pages
SUB-COMMITTEE ON JUDICIAL ACCOUNTABILITY ETC. ETC. Vs UNION OF INDIA AND ORS., ETC.

Bench: RAY, B.C. (J),SHARMA, L.M. (J),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J),AGRAWAL, S.C. (J)
Case number: Writ Petition (Civil) 491 of 1991

25 October 1991
Supreme Court
9 pages
SALEHBHAI MULLA MOHAMADALI (DEAD)BY LRS. Vs STATE OF GUJARAT AN

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 1865 of 1975

24 October 1991
Supreme Court
15 pages
CHANDRAKANT MANILAL SHAH AND ANR. Vs COMMISSIONER OF INCOME TAX, BOMBAY-II

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 1187 of 1976

22 October 1991
Supreme Court
7 pages
G. NARAYANAPPA AND ANOTHER Vs GOVERNMENT OF ANDHRA PRADESH

Bench: KANIA,M.H.
Case number: Appeal Civil 3850 of 1991

22 October 1991
Supreme Court
4 pages
SANGANER DAL AND FLOUR MILL Vs F.C.I. AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1677 of 1984

22 October 1991
Supreme Court
9 pages
SARASWATI SUGAR MILLS Vs HARYANA STATE BOARD AND ORS.

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Civil 4289 of 1991

22 October 1991
Supreme Court
3 pages
SMT. RANI DEVI Vs BHOLE NATH AND ORS

Bench: RAMASWAMY,K.
Case number: Appeal Civil 129 of 1986

22 October 1991
Supreme Court
11 pages
SMT. MEERA GUPTA Vs STATE OF WEST BENGAL AND ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 4235 of 1991

22 October 1991
Supreme Court
4 pages
SRI CHAND GUPTA Vs GULZAR SINGH AND ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 849 of 1987

11 October 1991
Supreme Court
4 pages
SRI ASHOK @ SOMANNA GOWDA Vs THE STATE OF KARNATAKA

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-004088-004088 / 1991
Diary number: 75356 / 1991
Advocates: LALITA KAUSHIK Vs M. VEERAPPA

11 October 1991
Supreme Court
4 pages
MADHU KISHWAR Vs STATE OF BIHAR

Bench: MISRA,RANGNATH (CJ)
Case number: W.P.(C) No.-005723-005723 / 1982
Diary number: 63323 / 1982
Advocates: D. N. GOBURDHAN Vs

11 October 1991
Supreme Court
4 pages
MANGAL SINHJI DOLAT SINHJI ETC. Vs STATE OF GUJARAT

Bench: KANIA,M.H.
Case number: Appeal Civil 1227 of 1979

11 October 1991
Supreme Court
8 pages
COMPTROLLER AND AUDITOR GENERAL OFINDIA AND ORS. Vs MOHAN LAL MEHROTRA AND ORS.

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 1518 of 1980