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13 November 1991
Supreme Court 22 pages ALL INDIA JUDGES ASSON. Vs UNION OF INDIA
Case number: W.P.(C) No.-001022-001022 / 1989 |
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13 November 1991
Supreme Court 12 pages KUMAR SUDHENDU NARAIN DEB Vs MRS. RENUKA BISWAS AND ORS.
Bench: PUNCHHI,M.M. |
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12 November 1991
Supreme Court 15 pages THE COMMISSIONER OF INCOME-TAX Vs M/S KRISHNA COOPER & STEEL ROLLING MILLS
Bench: RANGNATHAN,S. |
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12 November 1991
Supreme Court 3 pages D.C. OSWAL Vs V.K.SUBBIAH AND ORS.
Bench: MISRA,RANGNATH (CJ) |
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01 November 1991
Supreme Court 6 pages LAKSHMANSAMI GOUNDER Vs C.T.SELVAMANI
Bench: RAMASWAMY,K. |
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01 November 1991
Supreme Court 6 pages SHRI JAGNNATH Vs UNION OF INDIA .
Bench: KULDIP SINGH (J) |
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01 November 1991
Supreme Court 7 pages MANSOOR ALl KHAN AND ORS. Vs STATE OF U.P. AND ORS.
Bench: RAY,G.N. (J) |
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01 November 1991
Supreme Court 12 pages CONTROLLER OF ESTATE DUTY, MADRAS Vs N. SHANKARAN ETC.
Case number: Appeal (civil) 1204 of 1979 |
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31 October 1991
Supreme Court 4 pages NUTAKKI SESHARATNAM Vs SUB COLLECTOR .
Case number: C.A. No.-001720-001720 / 1986 |
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31 October 1991
Supreme Court 8 pages BHIKHA RAM Vs RAM SARUP .
Bench: AHMADI,A.M. (J) |
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31 October 1991
Supreme Court 5 pages SMT. NEERA MATHUR, NOIDA Vs LIFE INSURANCE CORPORATION OF INDIA &ANR
Bench: SHETTY,K.J. (J) |
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31 October 1991
Supreme Court 13 pages WORKMEN REPRESENTED BY SECRETARY Vs MANAGEMENT OF REPTAKOS BRETT.AND CO. LTD. AND ANR.
Bench: KULDIP SINGH (J) |
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29 October 1991
Supreme Court 5 pages M/S CHETAS CORPORATION Vs GUJART HOUSING BOARD
Bench: RANGNATHAN,S. |
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29 October 1991
Supreme Court 5 pages SMT. SHASHI NAYYAR Vs UNION OF INDIA .
Bench: SINGH, K.N. (J),SAWANT, P.B.,KASLIWAL, N.M. (J),JEEVAN REDDY, B.P. (J),RAY, G.N. (J) |
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29 October 1991
Supreme Court 8 pages M.B. HIREGOUDAR Vs STATE OF KARNATAKA .
Bench: AHMADI,A.M. (J) |