Showing 31321 - 31335 of 41947 judgements
13 November 1991
Supreme Court
22 pages
ALL INDIA JUDGES ASSON. Vs UNION OF INDIA

Case number: W.P.(C) No.-001022-001022 / 1989
Diary number: 60181 / 1989
Advocates: A. T. M. SAMPATH Vs A. SUBHASHINI

13 November 1991
Supreme Court
12 pages
KUMAR SUDHENDU NARAIN DEB Vs MRS. RENUKA BISWAS AND ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 1203 of 1977

12 November 1991
Supreme Court
15 pages
THE COMMISSIONER OF INCOME-TAX Vs M/S KRISHNA COOPER & STEEL ROLLING MILLS

Bench: RANGNATHAN,S.
Case number: C.A. No.-001404-001404 / 1979
Diary number: 62261 / 1979
Advocates: A. SUBHASHINI Vs

12 November 1991
Supreme Court
3 pages
D.C. OSWAL Vs V.K.SUBBIAH AND ORS.

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 11496 of 1991

01 November 1991
Supreme Court
6 pages
LAKSHMANSAMI GOUNDER Vs C.T.SELVAMANI

Bench: RAMASWAMY,K.
Case number: C.A. No.-004380-004380 / 1991
Diary number: 75374 / 1991
Advocates: V. BALACHANDRAN Vs

01 November 1991
Supreme Court
6 pages
SHRI JAGNNATH Vs UNION OF INDIA .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000651-000651 / 1986
Diary number: 63760 / 1986
Advocates: BINA GUPTA Vs SUSHMA SURI

01 November 1991
Supreme Court
7 pages
MANSOOR ALl KHAN AND ORS. Vs STATE OF U.P. AND ORS.

Bench: RAY,G.N. (J)
Case number: Appeal Civil 728 of 1980

01 November 1991
Supreme Court
12 pages
CONTROLLER OF ESTATE DUTY, MADRAS Vs N. SHANKARAN ETC.

Case number: Appeal (civil) 1204 of 1979

31 October 1991
Supreme Court
4 pages
NUTAKKI SESHARATNAM Vs SUB COLLECTOR .

Case number: C.A. No.-001720-001720 / 1986
Diary number: 67524 / 1986
Advocates: B. KANTA RAO Vs

31 October 1991
Supreme Court
8 pages
BHIKHA RAM Vs RAM SARUP .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-004366-004366 / 1991
Diary number: 76341 / 1991
Advocates: ANIS AHMED KHAN Vs DINESH KUMAR GARG

31 October 1991
Supreme Court
5 pages
SMT. NEERA MATHUR, NOIDA Vs LIFE INSURANCE CORPORATION OF INDIA &ANR

Bench: SHETTY,K.J. (J)
Case number: C.A. No.-004488-004488 / 1991
Diary number: 75446 / 1991

31 October 1991
Supreme Court
13 pages
WORKMEN REPRESENTED BY SECRETARY Vs MANAGEMENT OF REPTAKOS BRETT.AND CO. LTD. AND ANR.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 4336 of 1991

29 October 1991
Supreme Court
5 pages
M/S CHETAS CORPORATION Vs GUJART HOUSING BOARD

Bench: RANGNATHAN,S.
Case number: SLP(C) No.-008076-008076 / 1988
Diary number: 64255 / 1988
Advocates: J. S. WAD Vs

29 October 1991
Supreme Court
5 pages
SMT. SHASHI NAYYAR Vs UNION OF INDIA .

Bench: SINGH, K.N. (J),SAWANT, P.B.,KASLIWAL, N.M. (J),JEEVAN REDDY, B.P. (J),RAY, G.N. (J)
Case number: W.P.(Crl.) No.-001339-001339 / 1991
Diary number: 75357 / 1991
Advocates: ARPUTHAM ARUNA AND CO Vs

29 October 1991
Supreme Court
8 pages
M.B. HIREGOUDAR Vs STATE OF KARNATAKA .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-004375-004375 / 1991
Diary number: 73885 / 1990