Showing 31291 - 31305 of 41947 judgements
08 January 1992
Supreme Court
7 pages
COLLECTOR OF CUSTOMS. CALCUTTA Vs M. SHASHIKANT AND CO.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 5148 of 1990

07 January 1992
Supreme Court
5 pages
P.K. JAISWAL Vs DEBI MUKHERJEE .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000138-000138 / 1992
Diary number: 60146 / 1992
Advocates: ASHOK K. MAHAJAN Vs VIJAY K. MEHTA

12 December 1991
Supreme Court
0 pages
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA Secretary & ORS. Vs G.C. ROY

Bench: K. N. Singh CJI,P.B. Sawant,N.M. Kasliwal,B.P. Jeevan Reddy,G.N.
Case number: Appeal (civil) 1403 of 1986

10 December 1991
Supreme Court
0 pages
ABDUL REHMAN ANTULAY & ORS. Vs R.S. NAYAK & ANR.

Bench: K.N. SINGH (CJ),P.B. SAWANT,N.M. KASLIWAL,B.P. JEEVAN REDDY,G.N.
Case number: Writ Petition (crl.) 833 of 1990

10 December 1991
Supreme Court
0 pages
R.S. NAYAK Vs A.R. ANTULAY & ORS.

Bench: K.N. SINGH (CJ),P.B. SAWANT,N.M. KASLIWAL,B.P. JEEVAN REDDY,G.N.
Case number: Appeal (crl.) 486 of 1986

06 December 1991
Supreme Court
0 pages
ST.STEPHEN'S COLLEGE Vs THE UNIVERSITY OF DELHI

Bench: M.H. KANIA,K.J. SHETTY,N.M. KASLIWAL,M. FATHIMA BEEVI,Y. DAYAL
Case number: W.P.(C) No.-001868-001868 / 1980
Diary number: 62693 / 1980
Advocates: Vs M. T. GEORGE

04 December 1991
Supreme Court
0 pages
INDRA SAWHNEY Vs UNION OF INDIA

Bench: M.H. KANIA,M.N. VENKATACHALLIAH,S.R. PANDIAN,T.K. THOMMEN,A.M.
Case number: W.P.(C) No.-000930-000930 / 1990
Diary number: 74435 / 1990
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

25 November 1991
Supreme Court
10 pages
JAGDISH SINGH Vs NATTHU SINGH

Bench: VENKATACHALLIAH,M.N. (J)
Case number: C.A. No.-004916-004916 / 1991
Diary number: 76332 / 1991
Advocates: MANOJ SWARUP AND CO. Vs

22 November 1991
Supreme Court
4 pages
M.SURESH NATHAN Vs UNION OF INDIA .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-004542-004542 / 1991
Diary number: 73883 / 1990
Advocates: B. VIJAYALAKSHMI MENON Vs

22 November 1991
Supreme Court
4 pages
PRINCIPAL S.N.MEDICAL COLLEGE AGRA Vs DR. ABDUL LATIF

Case number: C.A. No.-004559-004559 / 1991
Diary number: 76752 / 1991

22 November 1991
Supreme Court
5 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: MISRA,RANGNATH (CJ)
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

22 November 1991
Supreme Court
8 pages
M.RAJA MOHAMMED Vs FOOD INSPECTOR,PALGHAT MUNICIPALUTT

Bench: YOGESHWAR DAYAL (J)
Case number: Crl.A. No.-000722-000722 / 1991
Diary number: 67308 / 1991
Advocates: Vs E. M. S. ANAM

22 November 1991
Supreme Court
6 pages
ASHOK KUMAR SINGH AND ORS. Vs STATE OF BIHAR AND ORS.

Bench: ANAND,A.S. (J)
Case number: Contempt Petition (Civil) 236 of 1991

22 November 1991
Supreme Court
4 pages
BANK OF INDIA Vs JAGJIT SINGH MEHTA

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 4541 of 1991

22 November 1991
Supreme Court
12 pages
DENA NATH AND ORS. Vs NATIONAL FERTILIZERS LTD. AND ORS.

Bench: YOGESHWAR DAYAL (J)
Case number: Appeal Civil 2355 of 1991