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07 April 1993
Supreme Court 6 pages MINERAL AND METAL TRADING CORPORATION Vs R. C. MISHRA AND ORS.
Bench: JEEVAN REDDY,B.P. (J) |
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06 April 1993
Supreme Court 1 pages MAHARSHI AVADHESH Vs UNION OF INDIA
Bench: REDDY,K. JAYACHANDRA (J) |
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06 April 1993
Supreme Court 3 pages COMMR. OF INCOME TAX, MADRAS Vs BRAKES INDIA LTD., MADRAS.
Bench: JEEVAN REDDY,B.P. (J) |
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06 April 1993
Supreme Court 7 pages PRAKASH COTTON MILLS PRIVATE LIMITED Vs THE COMMISSIONER OF INCOME TAX(CENTRAL).
Bench: VENKATACHALA N. (J) |
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06 April 1993
Supreme Court 11 pages RAO NARAIN SINGH Vs THE UNION OF INDIA
Bench: VENKATACHALA N. (J) |
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06 April 1993
Supreme Court 7 pages SALEM COOPERATIVE CENTRAL BANK LIMITED Vs COMMISSIONER OF INCOME TAX, MADRAS
Bench: JEEVAN REDDY,B.P. (J) |
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05 April 1993
Supreme Court 3 pages DR JAYANTA KUMAR DASH Vs STATE OF ORISSA
Case number: Appeal Civil 5123 of 1992 |
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02 April 1993
Supreme Court 2 pages EMPIRE STORES Vs INCOME TAX OFFICER
Bench: VERMA,JAGDISH SARAN (J) |
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02 April 1993
Supreme Court 23 pages JYOTENDRASINHJI Vs S.I. TRIPATHI .
Bench: JEEVAN REDDY,B.P. (J) |
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02 April 1993
Supreme Court 14 pages STATE OF WEST BENGAL & ORS. ETC.ETC. Vs SHRI AGHORE NATH DEY & ORS. ETC. ETC.
Bench: VERMA,JAGDISH SARAN (J) |
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31 March 1993
Supreme Court 4 pages COMMR. OF INCOME TAX (CENTRAL),LUDHIANA Vs M/S, AMRITSAR TRASPORT CO.PVT. LTD.
Bench: JEEVAN REDDY,B.P. (J) |
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31 March 1993
Supreme Court 7 pages SHRI TEKCHAND ETC. Vs THE COMPETENT AUTHORITY
Bench: JEEVAN REDDY,B.P. (J) |
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31 March 1993
Supreme Court 3 pages ORISSA STATE ELECTRICITY BOARD Vs ORISSA TILES LTD.
Bench: JEEVAN REDDY,B.P. (J) |
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31 March 1993
Supreme Court 12 pages MORVI MUNICIPALITY Vs STATE OF GUJARAT .
Bench: SAWANT,P.B. |
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31 March 1993
Supreme Court 10 pages Vs
Bench: KULDIP SINGH (J) |