Showing 30856 - 30870 of 41947 judgements
15 April 1993
Supreme Court
9 pages
Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: /
Diary number: 1 / 2148

15 April 1993
Supreme Court
52 pages
FERRO ALLOYS CORPN. LTD. AND ORS. ETC. ETC. Vs A.P. STATE ELECTRICITY BOARD AND ORS ETC. ETC.

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2117 of 1993

13 April 1993
Supreme Court
7 pages
M/S. B.K. INDUSTRIES Vs UNION OF INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000857-000857 / 1987
Diary number: 61408 / 1987
Advocates: MITTER & MITTER CO. Vs SUSHMA SURI

13 April 1993
Supreme Court
11 pages
HARI SINGH Vs STAATE OF HARYANA

Bench: SINGH N.P. (J)
Case number: Crl.A. No.-000698-000698 / 1985
Diary number: 65428 / 1985
Advocates: PREM MALHOTRA Vs

13 April 1993
Supreme Court
6 pages
THE COMMISSIONER OF INCOME TAX, BOMBAY. Vs M/S. INDIAN ENGG. & COM.CORP. P. LTD.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001583-001584 / 1977
Diary number: 61284 / 1977
Advocates: A. SUBHASHINI Vs

13 April 1993
Supreme Court
3 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 1 / 1928

13 April 1993
Supreme Court
4 pages
STATE OF KARNATAKA Vs SUNAGAR BROS.

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 228 of 1987

12 April 1993
Supreme Court
5 pages
Vs

Case number: /
Diary number: 1 / 0278

08 April 1993
Supreme Court
16 pages
TARUN BHARAT SANGH,ALWAR Vs THE UNION OF INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000509-000509 / 1991
Diary number: 79147 / 1991
Advocates: Vs G. PRAKASH

08 April 1993
Supreme Court
2 pages
RAJARAM Vs STATE OF M.P.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 2 of 1993

07 April 1993
Supreme Court
1 pages
BHAGWAN SINGH Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-006493-006495 / 1982
Diary number: 63495 / 1982
Advocates: Vs P. N. GUPTA

07 April 1993
Supreme Court
14 pages
Vs

Bench: AHMADI,A.M. (J)
Case number: /
Diary number: 1 / 4388

07 April 1993
Supreme Court
8 pages
KAPILDEO SINGH Vs THE STATE OF BIHAR

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000540-000540 / 1985
Diary number: 65422 / 1985

07 April 1993
Supreme Court
7 pages
J.S. JADHAV Vs MUSTAFA HAJI MOHAMED YUSUF .

Bench: MOHAN,S. (J)
Case number: C.A. No.-006120-006120 / 1983
Diary number: 64608 / 1983
Advocates: BHARAT SANGAL Vs D. N. GOBURDHAN

07 April 1993
Supreme Court
9 pages
Vs

Bench: VERMA,JAGDISH SARAN (J)
Case number: /
Diary number: / 9958