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27 April 1993
Supreme Court 10 pages BENGAL IRON CORPORATION Vs COMMERCIAL TAX OFFICER
Case number: C.A. No.-004474-004474 / 1992 |
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27 April 1993
Supreme Court 6 pages INDER SINGH Vs THE UNION OF INDIA
Bench: RAMASWAMY,K. |
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27 April 1993
Supreme Court 5 pages Vs
Bench: JEEVAN REDDY,B.P. (J) |
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27 April 1993
Supreme Court 10 pages VARKEY JOSEPH Vs STATE OF KERALA
Bench: RAMASWAMY,K. |
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27 April 1993
Supreme Court 10 pages OSWAL AGRO MILLS LTD. ETC. ETC. Vs COLLECTOR OF CENTRAL EXCISE AND ORS.
Bench: RAMASWAMY,K. |
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27 April 1993
Supreme Court 18 pages STATE OF ARUNACHAL PRADESH Vs KHUDIRAM CHAKMA
Bench: MOHAN,S. (J) |
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27 April 1993
Supreme Court 16 pages STATE OF ARUNACHAL PRADESH Vs KHUDIRAM CHARMA
Bench: MOHAN,S. (J) |
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23 April 1993
Supreme Court 8 pages PANCHUGOPAL BOSE Vs BOARD OF TRUSTEES FOR PORT OF CALCUTTA
Bench: RAMASWAMY,K. |
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22 April 1993
Supreme Court 14 pages DMAI Vs
Bench: SAWANT,P.B. |
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22 April 1993
Supreme Court 5 pages ANAND S.BIJI Vs STATE OF KERALA
Bench: JEEVAN REDDY,B.P. (J) |
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22 April 1993
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, MADRAS Vs G.R. KARTHIKEYAN, COIMBATORE
Bench: JEEVAN REDDY,B.P. (J) |
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21 April 1993
Supreme Court 15 pages Vs
Bench: MOHAN,S. (J) |
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20 April 1993
Supreme Court 8 pages CENTRAL RAILWAY AUDIT STAFF ASSON. Vs DIRECTOR OF AUDIT,CENTRAL RAILWAY .
Bench: VENKATACHALA N. (J) |
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20 April 1993
Supreme Court 4 pages STATE OF HARYANA Vs S.M. SHARMA AND ORS.
Bench: KULDIP SINGH (J) |
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15 April 1993
Supreme Court 48 pages U.O.I. Vs HINDUSTAN DEVELOPMENT CORPN. .
Bench: REDDY,K. JAYACHANDRA (J) |