Showing 30841 - 30855 of 41947 judgements
27 April 1993
Supreme Court
10 pages
BENGAL IRON CORPORATION Vs COMMERCIAL TAX OFFICER

Case number: C.A. No.-004474-004474 / 1992
Diary number: 80601 / 1992

27 April 1993
Supreme Court
6 pages
INDER SINGH Vs THE UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-010271-010271 / 1995
Diary number: 71176 / 1989
Advocates: ASHOK MATHUR Vs

27 April 1993
Supreme Court
5 pages
Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: /
Diary number: 1 / 3928

27 April 1993
Supreme Court
10 pages
VARKEY JOSEPH Vs STATE OF KERALA

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000326-000326 / 1993
Diary number: 74589 / 1993
Advocates: M. M. KASHYAP Vs M. T. GEORGE

27 April 1993
Supreme Court
10 pages
OSWAL AGRO MILLS LTD. ETC. ETC. Vs COLLECTOR OF CENTRAL EXCISE AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2702 of 1984

27 April 1993
Supreme Court
18 pages
STATE OF ARUNACHAL PRADESH Vs KHUDIRAM CHAKMA

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2182 of 1993

27 April 1993
Supreme Court
16 pages
STATE OF ARUNACHAL PRADESH Vs KHUDIRAM CHARMA

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2182 of 1993

23 April 1993
Supreme Court
8 pages
PANCHUGOPAL BOSE Vs BOARD OF TRUSTEES FOR PORT OF CALCUTTA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-004304-004304 / 1993
Diary number: 65050 / 1993
Advocates: PETITIONER-IN-PERSON Vs ASHOK KUMAR SIL

22 April 1993
Supreme Court
14 pages
DMAI Vs

Bench: SAWANT,P.B.
Case number: C.A. No.-002621-002622 / 1977
Diary number: 61563 / 1977

22 April 1993
Supreme Court
5 pages
ANAND S.BIJI Vs STATE OF KERALA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001944-001944 / 1993
Diary number: 82191 / 1993
Advocates: G. PRAKASH Vs ARVIND KUMAR SHARMA

22 April 1993
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, MADRAS Vs G.R. KARTHIKEYAN, COIMBATORE

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3908 of 1983

21 April 1993
Supreme Court
15 pages
Vs

Bench: MOHAN,S. (J)
Case number: /
Diary number: 1 / 3278

20 April 1993
Supreme Court
8 pages
CENTRAL RAILWAY AUDIT STAFF ASSON. Vs DIRECTOR OF AUDIT,CENTRAL RAILWAY .

Bench: VENKATACHALA N. (J)
Case number: SLP(C) No.-010784-010784 / 1992
Diary number: 63939 / 1992

20 April 1993
Supreme Court
4 pages
STATE OF HARYANA Vs S.M. SHARMA AND ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1952 of 1993

15 April 1993
Supreme Court
48 pages
U.O.I. Vs HINDUSTAN DEVELOPMENT CORPN. .

Bench: REDDY,K. JAYACHANDRA (J)
Case number: SLP(C) No.-011897-011898 / 1992
Diary number: 86790 / 1992