Judgements

GAINDA RAM Vs M.C.D. .

Bench: AHMADI,A.M. (J)
Case number: W.P.(C) No.-001699-001699 / 1987
Diary number: 61421 / 1987
Advocates: K. N. RAI Vs INDRA SAWHNEY

Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 1538

KIKAR SINGH Vs STATE OF RAJASTHAN

Bench: RAMASWAMY,K.
Case number: Appeal Criminal 437 of 1993

GULZARA SINGH Vs THE STATE OF PUNJAB .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008670-008670 / 1983
Diary number: 64932 / 1983

SUBHASH PHOTOGRAPHICS Vs UNION OF INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002684-002684 / 1993
Diary number: 80631 / 1992
Advocates: HEMANTIKA WAHI Vs P. PARMESWARAN

STATE OF WEST BENGAL Vs GOURANGALAL CHATTERJEE

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-002544-002544 / 1993
Diary number: 83438 / 1993
Advocates: Vs FOX MANDAL & CO.

Vs

Bench: SINGH N.P. (J)
Case number: /
Diary number: 1 / 4688

VENKATESHWARA THEATRE Vs STATE OF ANDHRA PRADESH .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-001527-001527 / 1986
Diary number: 62355 / 1986
Advocates: A. SUBBA RAO Vs

S.B. NORONAH (SMT) Vs UNION OF INDIA AND OTHERS

ABHAY SINGH SURANA Vs THE SECRETARY .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000859-000859 / 1987
Diary number: 69036 / 1987
Advocates: Vs C. V. SUBBA RAO

SHRI D.K. YADAV Vs M/S J.M.A. INDUSTRIES LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000166-000166 / 1983
Diary number: 64619 / 1983
Advocates: ABHA R. SHARMA Vs FOX MANDAL & CO.

DMAI Vs

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-000241-000241 / 1993
Diary number: 200588 / 1993
Advocates: ASHOK K. MAHAJAN Vs

Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 4118

CENTRAL COALFIELDS Vs H.M.P. & ORS. ETC.

Bench: PUNCHHI,M.M.
Case number: T.P.(C) No.-000336-000371 / 1993
Diary number: 201406 / 1993

OMBIR SINGH Vs UNION OF INDIA .

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000295-000295 / 1981
Diary number: 63027 / 1981
Advocates: Vs C. V. SUBBA RAO