Legal Authority
Court Fees
Bare Acts
Judgements
Documents
Dictionary
Login
Register
UMESH CHAND GANDHI Vs IST ADDL. DIST & SESSIONS JUDGE
23 September 1993
Supreme Court
Download
UMESH CHAND GANDHI
Vs
IST ADDL. DIST & SESSIONS JUDGE
Bench:
RAMASWAMY,K.
Case number:
Appeal Civil 3425 of 1983
Page 1
Page 2
Page 3
Page 4
Page 5
Page 6
1
2
3
4
5
6