Showing 30676 - 30690 of 41947 judgements
07 December 1993
Supreme Court
9 pages
JAENENENDRAKUMAR P. DAFTARI Vs RAJENDRA R. MISHRA

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 1303 of 1993

03 December 1993
Supreme Court
12 pages
PALGHAT JILLA THANDAN SAMUDHAYA SAMRAKSHNA SAMITHI Vs STATE OF KERALA (Bharucha, J.)

Bench: BHARUCHA S.P. (J)
Case number: Writ Petition (Civil) 12486 of 1984

26 November 1993
Supreme Court
4 pages
MANIPAL ACADEMY OF HIGHER EDUCATION Vs STATE OF KARNATAKA .

Bench: MOHAN,S. (J)
Case number: SLP(C) No.-017206-017206 / 1993
Diary number: 76610 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

26 November 1993
Supreme Court
11 pages
SHRI DAVENDRA MANAGEMENT TRAINING Vs PUNJAB NATIONAL BANK

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-004019-004019 / 1982
Diary number: 63180 / 1982

26 November 1993
Supreme Court
6 pages
STATE OF PUNJAB Vs RENUKA SINGLA

Bench: SINGH N.P. (J)
Case number: Appeal Civil 3363 of 1993

23 November 1993
Supreme Court
9 pages
S.K.SAHA Vs PREM PRAKESH AGARWAL

Bench: SINGH N.P. (J)
Case number: Appeal Civil 4382 of 1983

23 November 1993
Supreme Court
4 pages
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD. Vs UNION OF INDIA

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 2048 of 1979

19 November 1993
Supreme Court
0 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Bench: S.R. PANDIAN,S.C. AGRAWAL,S. MOHAN,B.P. JEEVAN REDDY,S.P. BHARUCHA
Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

19 November 1993
Supreme Court
19 pages
V. BHAGAT Vs D. BHAGAT

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 427 of 1987

19 November 1993
Supreme Court
10 pages
AMIR AHMAD Vs RAM NIWAS AGRAWAL

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 6006 of 1993

19 November 1993
Supreme Court
7 pages
RENU MULLICK Vs UNION OF INDIA (Kuldip Singh, J.)

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 7143 of 1993

17 November 1993
Supreme Court
21 pages
COMMITTEE OF MGT.OF PACHAITAPPA'S TRUST Vs OFFICIAL TRUSTEE OF MADRAS .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-004168-004169 / 1988
Diary number: 70568 / 1988
Advocates: Vs V. BALACHANDRAN

16 November 1993
Supreme Court
10 pages
Vs

Bench: YOGESHWAR DAYAL (J)
Case number: /
Diary number: 2 / 1248

16 November 1993
Supreme Court
14 pages
RAMESHWAR MANJHI Vs MANAGMENT OF SANGARAMGARH COLLIERY

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 107 of 1984

16 November 1993
Supreme Court
12 pages
SATATE OF RAJASTHAN Vs SHYAMLAL JOSHI

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 7031 of 1993