Judgements

BHURA Vs KASHIRAM

Bench: ANAND,A.S. (J)
Case number: C.A. No.-001690-001690 / 1984
Diary number: 65266 / 1984

KESHAV CHANDRA JOSHI Vs U.O.I. .

Case number: W.P.(C) No.-000626-000626 / 1986
Diary number: 67825 / 1986
Advocates: DINESH KUMAR GARG Vs

R.R. BHANOT Vs UNION OF INDIA

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 15 of 1994

DHAN SINGH Vs NAGINA (Kuldip Singh, J.)

T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Bench: PANDIAN, S.R. (J),AGRAWAL, S.C. (J),MOHAN, S. (J),JEEVAN REDDY, B.P. (J),BHARUCHA S.P. (J)
Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

AMRIK SINGH Vs THE STATE OF RAJASTHAN

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000859-000859 / 1985
Diary number: 65471 / 1985
Advocates: SUSHIL KUMAR JAIN Vs K. R. SASIPRABHU

JOHN D'SOUZA Vs EDWARD ANI

Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 2 / 2568

HINDALCO INDUSTRIES LTD Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 7452 of 1993

PRAKASH CHAND SACHDEVA Vs STATE

Bench: SAHAI,R.M. (J)
Case number: Appeal Criminal 763 of 1993

T.N. NATARAJ Vs STATE OF KARNATAKA

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 7435 of 1993

ENGLISH MEDIUM STUDENTS PARENTS ASSO. Vs STATE OF KARNATAKA

Bench: MOHAN,S. (J)
Case number: W.P.(C) No.-000536-000536 / 1991
Diary number: 79412 / 1991
Advocates: MAYA RAO Vs M. VEERAPPA

SARAWATI Vs ACHANNA (DIED) THROUGH LRS.

Bench: SINGH N.P. (J)
Case number: C.A. No.-001758-001758 / 1980
Diary number: 62739 / 1980
Advocates: A. SUBBA RAO Vs

Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 2 / 1808

PUNJAB & HARYANA HIGH COURT BAR ASSOCN. Vs STATE OF PUNJAB .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-007243-007243 / 1993
Diary number: 82032 / 1993
Advocates: RAVINDRA BANA Vs