Judgements

KESHAV KUMAR SWARUP Vs FLOWMORE PRIVATE LIMITEDJ.)

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Civil 3487 of 1988

U.P. PUBLIC SERVICE COMMISSION Vs ALPANA

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 162 of 1994

STATE BANK OF PATIALA, PATIALA Vs MAHENDRA KUMAR SINGHAL

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000264-000264 / 1994
Diary number: 63883 / 1994
Advocates: AMITA GUPTA Vs

DR I.B. GUPTA Vs STATE OF U.P.

Case number: Appeal Criminal 134 of 1984

OM PRAKASH POPLAI Vs DELHI STOCK EXCHANGE ASSN. LTD

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 4711 of 1990

UNION OF INDIA Vs HARNAM SINGH

Case number: R.P.(C) No.-001384-001384 / 1993
Diary number: 74701 / 1993

SAVANI TRANSPORT (P) LTD. Vs L.RAJAMANIKKAM

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2768 of 1987

INDER PRASHAD Vs UNION OF INDIA

R.R.BHANOT Vs UNION OF INDIA

GOPAL CHANDRA GHOSH Vs RENU BALA MAJUMDAR

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 1325 of 1988

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002941-002942 / 1985
Diary number: 66714 / 1985

DHANANJOY CHATTERJEE Vs STATE OF WEST BENGAL

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000584-000584 / 1992
Diary number: 75689 / 1992
Advocates: A. D. SIKRI Vs SINHA & DAS

UNION OF INDIA Vs JUSTICE S.S. SANDHAWALIA

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 3059 of 1991

STATE BANK OF INDIA Vs SAMAREDRA KISHORE ENDOW

Bench: JEEVAN REDDY,B.P. (J)

WORKMEN Vs KETTLEWELL BULLEN & CO. LTD.