Judgements

Showing 30466 - 30480 of 41947 judgements
18 July 1994
Supreme Court
0 pages
STATE OF TAMIL NADU Vs V.S. BALAKRISHNAN .

Case number: C.A. No.-001387-001395 / 1993
Diary number: 200200 / 1993
18 July 1994
Supreme Court
0 pages
STATE OF TAMIL NADU Vs V.S. BALAKRISHNAN .

Bench: Kuldip Singh Singh,Yogeshwar Dayal
Case number: C.A. No.-001387-001395 / 1993
Diary number: 200200 / 1993
18 July 1994
Supreme Court
6 pages
UNION OF INDIA Vs ANAND KUMAR PANDEY

Bench: KULDIP SINGH (J)
Case number: C.A. No.-004828-004828 / 1994
Diary number: 84293 / 1992
Advocates: V. K. VERMA Vs DEBA PRASAD MUKHERJEE

18 July 1994
Supreme Court
15 pages
DMAI Vs

Bench: AHMADI, A.M. (J),SAWANT, P.B.,PUNCHHI, M.M.,YOGESHWAR DAYAL (J),SINGH N.P. (J)
Case number: W.P.(C) No.-000898-000898 / 1990
Diary number: 75866 / 1990
18 July 1994
Supreme Court
25 pages
DMAI Vs

Bench: A.M.AHMADI , P.B.SAWANT , M.M.PUNCHHI , YOGESHWAR DAYAL , N.P.SINGH
Case number: W.P.(C) No.-000898-000898 / 1990
Diary number: 75866 / 1990
18 July 1994
Supreme Court
6 pages
M/S. J.K. BARDOLIA MILLS Vs M.L. KHUNGER .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-001913-001913 / 1974
Diary number: 60212 / 1974
Advocates: MADHU MOOLCHANDANI Vs C. V. SUBBA RAO

18 July 1994
Supreme Court
13 pages
STATE OF ORISSA ETC. Vs THE M.M.T.C. OF INDIA ETC.

Case number: C.A. No.-001811-001815 / 1977
Diary number: 61593 / 1977
Advocates: Vs S. R. GROVER

15 July 1994
Supreme Court
21 pages
YOGENDRA PAL Vs MUNICIPALITY, BATHINDA

Bench: SAWANT,P.B.
Case number: C.A. No.-000818-000818 / 1986
Diary number: 67733 / 1986
Advocates: MADHU MOOLCHANDANI Vs

14 July 1994
Supreme Court
7 pages
CHANDER BHAN Vs U.O.I. .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003958-003958 / 1992
Diary number: 83552 / 1992
Advocates: BHAL SINGH MALIK Vs ANIL KATIYAR

14 July 1994
Supreme Court
7 pages
D.N.TANNA (DEAD)TH.LRS Vs M.NENSHI

Bench: RAMASWAMY,K.
Case number: C.A. No.-002946-002946 / 1977
Diary number: 61349 / 1977
Advocates: Vs HARESH RAICHURA

14 July 1994
Supreme Court
12 pages
UNION OF INDIA Vs TUSHAR RANJAN MOHANTY .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003844-003844 / 1989
Diary number: 70162 / 1989
Advocates: C. V. SUBBA RAO Vs MALINI PODUVAL

14 July 1994
Supreme Court
13 pages
M/S. SAHNI SILK MILLS(P) LTD. Vs EMPLOYEES STATE INSURANCE CORPN.

Bench: SINGH N.P. (J)
Case number: C.A. No.-002971-002971 / 1989
Diary number: 69760 / 1989
Advocates: S. C. PATEL Vs V. J. FRANCIS

14 July 1994
Supreme Court
14 pages
M/S PANKAJ JAIN AGENCY Vs UOI .

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: W.P.(C) No.-000123-000123 / 1987
Diary number: 68605 / 1987
Advocates: Vs SUSHMA SURI

14 July 1994
Supreme Court
8 pages
GURU NANK DEV UNIVERSITY Vs HARJINDER SINGH

Bench: KULDIP SINGH (J)
Case number: C.A. No.-004767-004767 / 1994
Diary number: 88531 / 1993
14 July 1994
Supreme Court
3 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 73802 / 1990