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CALCUTTA MUNICIPAL CORPORATION Vs EAST INDIA HOTELS LTD.
21 July 1994
Supreme Court
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CALCUTTA MUNICIPAL CORPORATION
Vs
EAST INDIA HOTELS LTD.
Bench:
KULDIP SINGH (J)
Case number:
C.A. No.-000838-000838 / 1987
Diary number:
68596 / 1987
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