Judgements

STATE OF U.P. Vs RAJEEV GUPTA

Bench: RAMASWAMY,K.
Case number: R.P.(C) No.-000131-000131 / 1994
Diary number: 67566 / 1994

M/S.ROLLATAINERS LTD., HARYANA Vs THE UNION OF INDIA

Case number: C.A. No.-004770-004770 / 1994
Diary number: 77958 / 1991
Advocates: Vs P. PARMESWARAN

BHUBANESHWAR SINGH Vs UNION OF INDIA

Bench: SINGH N.P. (J)
Case number: Writ Petition (Civil) 1642 of 1986

C. S. T. Vs G. M., N. E. RAILWAY

ARJUN AND ORS. Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 207 of 1993

HAJI ZAINULLAH KHAN (DEAD) BY LRS. Vs THE NAGAR MAHAPALIKA

Bench: KULDIP SINGH (J)
Case number: C.A. No.-004682-004682 / 1994
Diary number: 66303 / 1985

DMAI Vs

Bench: FAIZAN UDDIN (J)
Case number: Crl.A. No.-000329-000329 / 1992
Diary number: 85501 / 1992
Advocates: ASHOK KUMAR SHARMA Vs

BABU LAL Vs NEW DELHI MUNICIPAL COMMITTEE

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000895-000895 / 1992
Diary number: 61911 / 1991

SHRIKANT B. KARULKAR Vs STATE OF GUJARAT

Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 1 / 5778

ALL KERALA PVT. COLLEGE TEACHERS ASSON. Vs NAIR SERVICES SOCIETY .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-005409-005409 / 1992
Diary number: 83550 / 1992
Advocates: E. M. S. ANAM Vs K. R. SASIPRABHU

Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 2 / 0098

DR. BHARGAVA Vs SHYAM SUNDER SETH (DEAD) BY LRS.

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000910-000910 / 1988
Diary number: 68548 / 1988
Advocates: Vs A. P. MOHANTY

Vs

Bench: ANAND,A.S. (J)
Case number: /
Diary number: 2 / 1628

SARDAR SINGH Vs DEPUTY DIRECTOR OF CONSOLIDATIONS .

Case number: C.A. No.-000413-000413 / 1993
Diary number: 200090 / 1993