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18 January 1995
Supreme Court 2 pages STATE OF MADHYA PRADESH Vs SMT. SHANTABHAI & OTHERS
Bench: RAMASWAMY,K. |
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18 January 1995
Supreme Court 2 pages COLLECTOR OF CENTRAL EXCISE Vs M/S. H.M.M. LIMITED
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18 January 1995
Supreme Court 3 pages GIAN CHAND Vs GOPALA & ORS.
Bench: RAMASWAMY,K. |
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18 January 1995
Supreme Court 2 pages MIRZA MAJID HUSSAIN Vs STATE OF M.P. & ANR.
Bench: RAMASWAMY,K. |
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18 January 1995
Supreme Court 2 pages KHANNA IMPROVEMENT TRUST Vs LAND ACQUISITION TRIBUNAL & ORS.
Bench: RAMASWAMY,K. |
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18 January 1995
Supreme Court 0 pages SOCIEDADE DE FOMENTO INDL.(P) LTD. &ORS. Vs MORMUGAO DOCK LABOUR BOARD
Case number: C.A. No.-000258-000258 / 1985 |
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18 January 1995
Supreme Court 0 pages STATE OF MADHYA PRADESH Vs SURENDRA KUMAR AND ANR.
Case number: Appeal (civil) 4452 of 1984 |
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17 January 1995
Supreme Court 3 pages UMED INDUSTRIES AND LAND DEVELOPMENT CO. & ORS. Vs STATE OF RAJASTHAN & ORS.
Bench: RAMASWAMY,K. |
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17 January 1995
Supreme Court 4 pages RAM DEO BHANDARI & OTHERS Vs ELECTION COMMISSION OF INDIA & OTHERS
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17 January 1995
Supreme Court 15 pages E.K. CHANDRASENAN Vs STATE OF KERALA
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17 January 1995
Supreme Court 27 pages E.K.CHANDRASENAN Vs THE STATE OF KERALA
Bench: HANSARIA B.L. (J) |
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17 January 1995
Supreme Court 17 pages INDIAN COUNCIL OF LEGAL AID & ADVICE Vs BAR COUNCIL OF INDIA
Bench: AHMADI A.M. (CJ) |
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17 January 1995
Supreme Court 4 pages R.D. BHANDARI Vs ELECTION COMMN. OF INDIA
Bench: AHMADI A.M. (CJ) |
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17 January 1995
Supreme Court 10 pages INDIAN COUNCIL OF LEGAL AID & ADVICE Vs BAR COUNCIL OF INDIA
Bench: AHMADI A.M. (CJ) |
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17 January 1995
Supreme Court 7 pages THE COCHIN DEVASWOM BOARD Vs CAPTAIN E.M. GEORGE(D) THR. LRS .
Bench: PARIPOORNAN,K.S.(J) |