THE FOOD CORPN.OF INDIA STAFF UNION Vs THE FOOD CORPN. OF INDIA .

17 February 1995
Supreme Court
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THE FOOD CORPN.OF INDIA STAFF UNION Vs THE FOOD CORPN. OF INDIA .

Case number: C.A. No.-002336-002336 / 1985
Diary number: 65863 / 1985
Advocates: LALITA KAUSHIK Vs Y. PRABHAKARA RAO