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07 March 1995
Supreme Court 0 pages STATE OF MAHARASHTRA Vs SANJAY
Case number: C.A. No.-003364-003364 / 1995 |
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07 March 1995
Supreme Court 0 pages PPK GOPALAN NAMBIAR Vs PPK BALAKRISHNAN NAMBIAR AND ORS.
Case number: Appeal (civil) 1368 of 1978 |
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07 March 1995
Supreme Court 8 pages S.R.F. LTD. Vs GARWARE PLASTICS & POLYSTER LTD.
Bench: RAMASWAMY,K. |
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07 March 1995
Supreme Court 2 pages SECY.,KARNATAKA ELECTRICITY BOARD Vs ASSTT COMNR.GADAG .
Bench: HANSARIA B.L. (J) |
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07 March 1995
Supreme Court 3 pages SHIV DASS Vs SMT. DEVKI(DEAD) BY LRS. .
Bench: RAMASWAMY,K. |
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07 March 1995
Supreme Court 6 pages MAJOR GENERAL IPS DEWAN Vs U.O.I.
Bench: JEEVAN REDDY,B.P. (J) |
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07 March 1995
Supreme Court 6 pages INDORE DEVELOPMENT AUTHORITY Vs SMT. SADHANA AGARWAL & ORS.
Bench: SINGH N.P. (J) |
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07 March 1995
Supreme Court 5 pages GULZARA SINGH Vs THE COLLECTOR, LUDHIANA & OTHERS
Bench: RAMASWAMY,K. |
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07 March 1995
Supreme Court 5 pages SECRETARY, AGRICULTURAL PRODUCEMARKETING COMMITTEE, D.K.DI Vs VARADARAYA SHENOY AND ANR.
Bench: ANAND,A.S. (J) |
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06 March 1995
Supreme Court 0 pages RAVINDER SINGH Vs STATE OF M.P. .
Case number: C.A. No.-004027-004027 / 1995 |
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06 March 1995
Supreme Court 0 pages FOOD CORPORATION OF INDIA,SHILLONG Vs THANESWAR KALITA
Case number: C.A. No.-004029-004029 / 1995 |
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06 March 1995
Supreme Court 0 pages U.P. AVAM EVAM VIKAS PARISHAD Vs PUSHPA LATA AWASTHI
Case number: C.A. No.-003940-003940 / 1995 |
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06 March 1995
Supreme Court 2 pages NANI GOPAL PAUL Vs TARAKESWAR PRASAD SINGH .
Bench: RAMASWAMY,K. |
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06 March 1995
Supreme Court 20 pages CANARA BANK Vs NUCLEAR POWER CORPN. OF INDIA
Bench: BHARUCHA S.P. (J) |
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03 March 1995
Supreme Court 3 pages HEIRS & LRS. OF DECEASED SOMABHAI KANJIBHAI BARIA Vs PATEL PARSHOTTAMDAS JAMDAS (D) & ANR.
Bench: K RAMASWAMY,B.L. HANSARLA,JJ. |