Showing 29836 - 29850 of 41947 judgements
07 March 1995
Supreme Court
0 pages
STATE OF MAHARASHTRA Vs SANJAY

Case number: C.A. No.-003364-003364 / 1995
Diary number: 2414 / 1995
Advocates: A. S. BHASME Vs

07 March 1995
Supreme Court
0 pages
PPK GOPALAN NAMBIAR Vs PPK BALAKRISHNAN NAMBIAR AND ORS.

Case number: Appeal (civil) 1368 of 1978

07 March 1995
Supreme Court
8 pages
S.R.F. LTD. Vs GARWARE PLASTICS & POLYSTER LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-003277-003277 / 1995
Diary number: 15229 / 1994
Advocates: Vs MANIK KARANJAWALA

07 March 1995
Supreme Court
2 pages
SECY.,KARNATAKA ELECTRICITY BOARD Vs ASSTT COMNR.GADAG .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-003247-003247 / 1995
Diary number: 75823 / 1994
Advocates: SANGEETA KUMAR Vs LALITA KAUSHIK

07 March 1995
Supreme Court
3 pages
SHIV DASS Vs SMT. DEVKI(DEAD) BY LRS. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000606-000606 / 1978
Diary number: 60721 / 1978
Advocates: S. JANANI Vs ASHOK KUMAR SHARMA

07 March 1995
Supreme Court
6 pages
MAJOR GENERAL IPS DEWAN Vs U.O.I.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-003273-003273 / 1995
Diary number: 16383 / 1994
Advocates: D. N. GOBURDHAN Vs ANIL KATIYAR

07 March 1995
Supreme Court
6 pages
INDORE DEVELOPMENT AUTHORITY Vs SMT. SADHANA AGARWAL & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 2734 of 1985

07 March 1995
Supreme Court
5 pages
GULZARA SINGH Vs THE COLLECTOR, LUDHIANA & OTHERS

Bench: RAMASWAMY,K.
Case number: Appeal Civil 3171 of 1986

07 March 1995
Supreme Court
5 pages
SECRETARY, AGRICULTURAL PRODUCEMARKETING COMMITTEE, D.K.DI Vs VARADARAYA SHENOY AND ANR.

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 434 of 1993

06 March 1995
Supreme Court
0 pages
RAVINDER SINGH Vs STATE OF M.P. .

Case number: C.A. No.-004027-004027 / 1995
Diary number: 88896 / 1993
Advocates: SURYA KANT Vs

06 March 1995
Supreme Court
0 pages
FOOD CORPORATION OF INDIA,SHILLONG Vs THANESWAR KALITA

Case number: C.A. No.-004029-004029 / 1995
Diary number: 78132 / 1991

06 March 1995
Supreme Court
0 pages
U.P. AVAM EVAM VIKAS PARISHAD Vs PUSHPA LATA AWASTHI

Case number: C.A. No.-003940-003940 / 1995
Diary number: 68843 / 1986
Advocates: P. N. GUPTA Vs SHEELA GOEL

06 March 1995
Supreme Court
2 pages
NANI GOPAL PAUL Vs TARAKESWAR PRASAD SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004007-004007 / 1995
Diary number: 14388 / 1994
Advocates: K. J. JOHN Vs

06 March 1995
Supreme Court
20 pages
CANARA BANK Vs NUCLEAR POWER CORPN. OF INDIA

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-003206-003206 / 1995
Diary number: 15195 / 1994
Advocates: RAKESH K. SHARMA Vs

03 March 1995
Supreme Court
3 pages
HEIRS & LRS. OF DECEASED SOMABHAI KANJIBHAI BARIA Vs PATEL PARSHOTTAMDAS JAMDAS (D) & ANR.

Bench: K RAMASWAMY,B.L. HANSARLA,JJ.