Showing 29776 - 29790 of 41947 judgements
29 March 1995
Supreme Court
22 pages
PARIMAL CHANDRA RAHA & ORS. Vs LIFE INSURANCE CORPORATION OF INDIA & ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 1744 of 1992

28 March 1995
Supreme Court
0 pages
GULAB CHAND Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 140-140A of 1984

28 March 1995
Supreme Court
0 pages
THE UNION OF INDIA AND ORS. Vs M/S.J.M.A. INDUSTRIES

Case number: Appeal (civil) 753 of 1988

28 March 1995
Supreme Court
0 pages
GARWARE NYLONS LTD. Vs PIMPRI CHINCHWAD MAHANAGAR PALIKA AND ORS.

Case number: Appeal (civil) 1662 of 1988

28 March 1995
Supreme Court
6 pages
DMAI Vs

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-001344-001345 / 1977
Diary number: 61564 / 1977

28 March 1995
Supreme Court
5 pages
FENNER (INDIA) LTD. Vs COLLECTOR OF CENTRAL EXCISE, MADURAI

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 4600 of 1989

28 March 1995
Supreme Court
9 pages
SUKHWANT SINGH Vs STATE OF PUNJAB

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Criminal 433 of 1985

28 March 1995
Supreme Court
6 pages
NAGAR PALIKA, JIND. Vs JAGAT SINGH, ADVOCATE.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 290 of 1991

28 March 1995
Supreme Court
4 pages
COMMISSIONER OF WEALTH TAX, ORISSA, BHUBANESWAR Vs SMT. BINAPANI CHAKRAVARTY

28 March 1995
Supreme Court
4 pages
KOTI SARROJ ANAMMA & ANR. Vs JONNALAGADA MALLESWARA RAO

28 March 1995
Supreme Court
9 pages
R.R.S.CHOUDAN & ORS. Vs UNION OF INDIA & ORS.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 60 of 1989

27 March 1995
Supreme Court
0 pages
STATE OF KARNATAKA Vs KR. GOWRI NARAYANA AMBIGA ETC.

Case number: C.A. No.-000615-000620 / 1979
Diary number: 62470 / 1979
Advocates: Vs P. R. RAMASESH

27 March 1995
Supreme Court
0 pages
R.P. SINGH Vs STATE OF PUNJAB .

Case number: C.A. No.-002823-002823 / 1979
Diary number: 62322 / 1979

27 March 1995
Supreme Court
0 pages
STATE OF PUNJAB Vs SIMLA RANI

Case number: C.A. No.-004272-004272 / 1995
Diary number: 16662 / 1994
Advocates: SATISH VIG Vs

27 March 1995
Supreme Court
0 pages
AKSHAYA RESTAURANT Vs P.ANJANAPPA

Case number: C.A. No.-004407-004407 / 1995
Diary number: 19187 / 1994
Advocates: Vs E. C. VIDYA SAGAR