Judgements

COLLECTOR OF CENTRAL EXCISE, SHILLONG Vs WOODCRAFT PRODUCTS LIMITED, CALCUTTA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-001315-001318 / 1990
Diary number: 76581 / 1990

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-002652-002653 / 1977
Diary number: 61522 / 1977

M/S. UNION CARBIDE INDIA LTD. Vs STATE OF ANDHRA PRADESH

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 102 of 1977

SHEIKH ISHAQUE Vs STATE OF BIHAR

Case number: Crl.A. No.-000600-000601 / 1994
Diary number: 13866 / 1994
Advocates: SHAKIL AHMED SYED Vs

SUCHITRA NAG Vs COMMISSIONER,SANCHAITA INVESTMENTS

Case number: C.A. No.-003982-003982 / 1995
Diary number: 17066 / 1994
Advocates: SARLA CHANDRA Vs

UNION OF INDIA Vs PRADEEP KUMAR .

Case number: R.P.(C) No.-000364-000365 / 1992
Diary number: 86039 / 1992
Advocates: Vs PREM MALHOTRA

THE MUNICIPAL CORPN. OF PUNE Vs BHARAT FORGE COL. LTD. .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-002550-002550 / 1981
Diary number: 63188 / 1981
Advocates: Vs BHARGAVA V. DESAI

A POLYTECHNIC BY NAME OF L&T INSTT. Vs ALL COUNCIL FOR TECHNICAL EDU .

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000738-000738 / 1994
Diary number: 18914 / 1994
Advocates: BHARAT SANGAL Vs S. P. SHARMA

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000896-000896 / 1990
Diary number: 75996 / 1990

IN RE: VINAY CHANDRA MISHRA [THE ALLEGED CONTEMNER] Vs

P. SESHADRI Vs U.O.I.

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-003265-003265 / 1995
Diary number: 75824 / 1994
Advocates: SATYA MITRA GARG Vs SUSHMA SURI

AJAY S. RAWAT Vs UNION OF INDIA .

Bench: HANSARIA B.L. (J)
Case number: W.P.(C) No.-000694-000694 / 1993
Diary number: 202086 / 1993

Vs

Case number: /
Diary number: 1 / 0958

S. RANGARAJU NAIDU Vs S. THIRUVARAKKARASU

Case number: Appeal (civil) 3140 of 1986

MOHAN SINGH Vs STATE OF HARYANA

Bench: FAIZAN UDDIN (J)
Case number: Appeal Criminal 341 of 1988