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22 March 1995
Supreme Court 0 pages STATE BANK OF HYDERABAD Vs JOINT FAMILY OF M/S. MUKUNDAS RAJA BHAGWAN DAS AND ORS.
Case number: Appeal (civil) 772 of 1979 |
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22 March 1995
Supreme Court 0 pages PANCHANAN SHARMA Vs BASUDEO PRASAD JAGANANI AND ORS.
Case number: Appeal (civil) 1046 of 1979 |
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22 March 1995
Supreme Court 0 pages N. KUNHICHEKKU HAJI (d) BY LRS. Vs STATE OF KERALA AND ORS.
Case number: Appeal (civil) 2044 of 1979 |
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22 March 1995
Supreme Court 0 pages LAXMIRAJ S. PATIL AND ORS. Vs BADASHAH SULTAN MUTWALI
Case number: Appeal (civil) 380 of 1984 |
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22 March 1995
Supreme Court 0 pages CANTONMENT BOARD, SECUNDERABAD Vs G. VENKETRAM REDDY AND ORS.
Case number: Appeal (civil) 774 of 1986 |
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21 March 1995
Supreme Court 0 pages UNION OF INDIA Vs JAGDISH .
Case number: C.A. No.-004188-004188 / 1995 |
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21 March 1995
Supreme Court 0 pages M.W. MOHIUDDIN Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 224 of 1993 |
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21 March 1995
Supreme Court 14 pages DMAI Vs
Bench: REDDY,K. JAYACHANDRA (J) |
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21 March 1995
Supreme Court 8 pages ABHILASH VINODKUMAR JAIN Vs COX & KINGS (INDIA) LTD. .
Bench: ANAND,A.S. (J) |
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21 March 1995
Supreme Court 2 pages KARTAR SINGH @ NARANJAN SINGH Vs STATE OF PUNJAB
Bench: RAMASWAMY,K. |
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21 March 1995
Supreme Court 24 pages RANBIR YADAV Vs STATE OF BIHAR
Bench: MUKHERJEE M.K. (J) |
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21 March 1995
Supreme Court 7 pages MANGAMMA AVVA Vs STATE OF ANDHRA PRADESH
Bench: PUNCHHI,M.M. |
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21 March 1995
Supreme Court 4 pages VIRUPAKSHAYYA SHANKARAYYA Vs NEELAKANTA SHIVACHARYA PATTADADEVARU
Bench: HANSARIA B.L. (J) |
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20 March 1995
Supreme Court 0 pages BASHIR AHMED Vs MEHMOOD HUSSAIN SHAH
Case number: C.A. No.-004035-004035 / 1995 |
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20 March 1995
Supreme Court 0 pages H.S.E.B. Vs RAM GOPAL
Case number: C.A. No.-004156-004156 / 1995 |