Showing 29806 - 29820 of 41947 judgements
22 March 1995
Supreme Court
0 pages
STATE BANK OF HYDERABAD Vs JOINT FAMILY OF M/S. MUKUNDAS RAJA BHAGWAN DAS AND ORS.

Case number: Appeal (civil) 772 of 1979

22 March 1995
Supreme Court
0 pages
PANCHANAN SHARMA Vs BASUDEO PRASAD JAGANANI AND ORS.

Case number: Appeal (civil) 1046 of 1979

22 March 1995
Supreme Court
0 pages
N. KUNHICHEKKU HAJI (d) BY LRS. Vs STATE OF KERALA AND ORS.

Case number: Appeal (civil) 2044 of 1979

22 March 1995
Supreme Court
0 pages
LAXMIRAJ S. PATIL AND ORS. Vs BADASHAH SULTAN MUTWALI

Case number: Appeal (civil) 380 of 1984

22 March 1995
Supreme Court
0 pages
CANTONMENT BOARD, SECUNDERABAD Vs G. VENKETRAM REDDY AND ORS.

Case number: Appeal (civil) 774 of 1986

21 March 1995
Supreme Court
0 pages
UNION OF INDIA Vs JAGDISH .

Case number: C.A. No.-004188-004188 / 1995
Diary number: 6957 / 1994

21 March 1995
Supreme Court
0 pages
M.W. MOHIUDDIN Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 224 of 1993

21 March 1995
Supreme Court
14 pages
DMAI Vs

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000553-000553 / 1991
Diary number: 79194 / 1991

21 March 1995
Supreme Court
8 pages
ABHILASH VINODKUMAR JAIN Vs COX & KINGS (INDIA) LTD. .

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000400-000400 / 1995
Diary number: 75836 / 1994
Advocates: Vs A. S. BHASME

21 March 1995
Supreme Court
2 pages
KARTAR SINGH @ NARANJAN SINGH Vs STATE OF PUNJAB

Bench: RAMASWAMY,K.
Case number: C.A. No.-004155-004155 / 1995
Diary number: 68970 / 1986
Advocates: UMA DATTA Vs G. K. BANSAL

21 March 1995
Supreme Court
24 pages
RANBIR YADAV Vs STATE OF BIHAR

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000034-000034 / 1992
Diary number: 66115 / 1992
Advocates: LATA KRISHNAMURTI Vs

21 March 1995
Supreme Court
7 pages
MANGAMMA AVVA Vs STATE OF ANDHRA PRADESH

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000469-000469 / 1983
Diary number: 64839 / 1983
Advocates: A. SUBBA RAO Vs GUNTUR PRABHAKAR

21 March 1995
Supreme Court
4 pages
VIRUPAKSHAYYA SHANKARAYYA Vs NEELAKANTA SHIVACHARYA PATTADADEVARU

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 1769 of 1975

20 March 1995
Supreme Court
0 pages
BASHIR AHMED Vs MEHMOOD HUSSAIN SHAH

Case number: C.A. No.-004035-004035 / 1995
Diary number: 19394 / 1994
Advocates: ASHOK MATHUR Vs

20 March 1995
Supreme Court
0 pages
H.S.E.B. Vs RAM GOPAL

Case number: C.A. No.-004156-004156 / 1995
Diary number: 639 / 1995
Advocates: RAVINDRA BANA Vs