Showing 29791 - 29805 of 41947 judgements
27 March 1995
Supreme Court
0 pages
SUBORDINATE SERVICES SELECTION BOARD Vs BIR SINGH

Case number: C.A. No.-004474-004474 / 1995
Diary number: 17864 / 1994
Advocates: K. K. MOHAN Vs

27 March 1995
Supreme Court
5 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 1 / 8628

27 March 1995
Supreme Court
3 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 1 / 9198

24 March 1995
Supreme Court
0 pages
DMAI Vs

Case number: W.P.(C) No.-005140-005152 / 1983
Diary number: 65411 / 1983

24 March 1995
Supreme Court
26 pages
STATE OF U.P. Vs PRADHAN SANGH K. SAMITI .

Bench: SAWANT,P.B.
Case number: C.A. No.-003771-003778 / 1995
Diary number: 19604 / 1994
Advocates: Vs ABHA R. SHARMA

24 March 1995
Supreme Court
9 pages
P.KASILINGAM Vs P.S.G. COLLEGE OF TECHNOLOGY .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-010001-010001 / 1983
Diary number: 64844 / 1983
Advocates: Vs V. BALACHANDRAN

24 March 1995
Supreme Court
26 pages
THE STATE OF TAMIL NADU Vs ADHIYAMAN EDU.& RES. INSTITUTIONS .

Bench: SAWANT,P.B.
Case number: C.A. No.-001634-001635 / 1990
Diary number: 71535 / 1990
Advocates: Vs S. R. SETIA

23 March 1995
Supreme Court
0 pages
STATE OF U.P. Vs R.K. TANDON

Case number: C.A. No.-004438-004442 / 1995
Diary number: 89177 / 1993
Advocates: M. C. DHINGRA Vs SHRISH KUMAR MISRA

23 March 1995
Supreme Court
0 pages
UNION OF INDIA Vs RAJ KUMAR GUPTA .

Case number: C.A. No.-004480-004483 / 1995
Diary number: 84341 / 1992
Advocates: VIJAY KUMAR VERMA Vs RAJESH

23 March 1995
Supreme Court
0 pages
THE STATE OF RAJASTHAN Vs SHRI TARSEM SINGH

Case number: C.A. No.-004727-004728 / 1995
Diary number: 71045 / 1989
Advocates: B. D. SHARMA Vs

23 March 1995
Supreme Court
0 pages
MUSTAKMIYA JABBARMIYA SHAIKH Vs M.M. MEHTA, COMMISSIONER OF POLICE AND ORS.

Bench: S.C. AGRAWAL,FAIZAN UDDIN
Case number: Writ Petition (crl.) 335 of 1994

23 March 1995
Supreme Court
0 pages
MUSTAKMIYA JABBARMIYA SHAIKH Vs M.M. MEHTA, COMMISSIONER OF POLICE AND ORS.

Case number: Writ Petition (crl.) 335 of 1994

23 March 1995
Supreme Court
6 pages
MAHBOOB SAHAB Vs SYED ISMAIL & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 513 of 1979

23 March 1995
Supreme Court
6 pages
MIR FAZEELATH HUSSAIN & ORS. Vs SPECIAL DEPUTY COLLECTOR, LAND ACQUIS TION, HYDERABAD

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 706 of 1975

22 March 1995
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-001523-001524 / 1986
Diary number: 69106 / 1986