Judgements

PURI MUNICIPAL COUNCIL AND OTHERS Vs INDIAN TOBACCO CO. LTD.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 199 of 1979

NARESH J. SUKHAWANI Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-023708-023708 / 1995
Diary number: 15378 / 1995

MARKET COMMITEE HODAL Vs KRISHAN MURARI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010498-010498 / 1995
Diary number: 76023 / 1994
Advocates: Vs SUNIL KUMAR JAIN

STATE OF U.P. Vs U.P.M.S.P.SHRAMIK SANGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-010282-010282 / 1995
Diary number: 89168 / 1993
Advocates: Vs R. D. UPADHYAY

LAXMI CHAND Vs GRAM PANCHAYAT KARARIA .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-023740-023740 / 1995
Diary number: 61979 / 1995
Advocates: YASH PAL DHINGRA Vs

STATE OF HARYANA Vs DEWAN SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010446-010446 / 1995
Diary number: 66346 / 1985

MOHD. QAISER Vs L.K. SINHA & ORS.

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 79 of 1995

GAUHATI UNIVERSITY Vs SH. NIHARLAL BHATTACHARGEE

Bench: RAMASWAMY,K.
Case number: C.A. No.-010246-010246 / 1995
Diary number: 12621 / 1995
Advocates: Vs LAWYERS ASSOCIATED

PRAMILA Vs RAMESHWAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-010261-010261 / 1995
Diary number: 78243 / 1991
Advocates: V. D. KHANNA Vs VRINDA DHAR

AJIT SINGH Vs UNION OF INDIA .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009784-009784 / 1995
Diary number: 11826 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs

JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs CHILDREN'S ACADEMY, JAIPUR & ANR.

M/S LONGIA BIRI COMPANY Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010273-010273 / 1995
Diary number: 75516 / 1990
Advocates: Vs C. V. SUBBA RAO

STATE OF PUNJAB Vs DARSHAN KUMAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-010269-010269 / 1995
Diary number: 89057 / 1993
Advocates: G. K. BANSAL Vs BHASKAR Y. KULKARNI

STATE OF MANIPUR Vs NEMBAM DWIJEN SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-010245-010245 / 1995
Diary number: 10997 / 1994
Advocates: S. JANANI Vs S. K. BHATTACHARYA

MANDEEP KUMAR Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-010217-010217 / 1995
Diary number: 75971 / 1994
Advocates: PRATIBHA JAIN Vs