Showing 29221 - 29235 of 41947 judgements
09 November 1995
Supreme Court
2 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-000484-000485 / 1989
Diary number: 72275 / 1989

09 November 1995
Supreme Court
2 pages
SURESH CHAND Vs STATE OF U.P.

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-009933-009933 / 1995
Diary number: 570 / 1995
Advocates: R. K. BHATT Vs

09 November 1995
Supreme Court
2 pages
THE STATE OF MAHARASHTRA & ANR. Vs UMASHANKAR RAJABHAU AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1430 of 1984

09 November 1995
Supreme Court
2 pages
JAGE RAM & ORS. Vs UNION OF INDIA & ORS.

Bench: RAMASWAMY,K.
Case number: Writ Petition (Civil) 1511 of 1987

09 November 1995
Supreme Court
3 pages
KALAMATA MOHAN RAO Vs NARAYANA RAO DHARMANA & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 13 of 1992

09 November 1995
Supreme Court
8 pages
BALWINDER SINGH Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 192 of 1985

09 November 1995
Supreme Court
2 pages
THE REGIONAL TRANSPORT OFFICER-CUM-TAXING AUTHORITY, ROURKE Vs STEEL AUTHORITY OF INDIA LTD.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 8286 of 1995

08 November 1995
Supreme Court
5 pages
SMT. SUDHA SHRIVASTAVA Vs COMPTROLLER AND AUDITOR GENERAL OF INDIA

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-009949-009949 / 1995
Diary number: 75408 / 1990
Advocates: Vs SUSHMA SURI

08 November 1995
Supreme Court
3 pages
L.M. NATH Vs S.K. KACKER

Bench: RAMASWAMY,K.
Case number: C.A. No.-010205-010205 / 1995
Diary number: 16276 / 1995
Advocates: Vs BHARATI ANAND

08 November 1995
Supreme Court
11 pages
VINEET KUMAR MATHUR Vs UNION OF INDIA .

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000327-000327 / 1990
Diary number: 76687 / 1990
Advocates: BY POST Vs PAREKH & CO.

08 November 1995
Supreme Court
3 pages
THE GEN.MANAGER, TELE-COMMUNICATION &ANR Vs DR. MADAN MOHAN PRADHAN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008752-008752 / 1995
Diary number: 73721 / 1991
Advocates: C. V. SUBBA RAO Vs ARUNA MATHUR

08 November 1995
Supreme Court
3 pages
PATEL CHANDULAL TRIKAMIAL & ORS. Vs 1. RAORI PRABHAT HARJI2. RABARI MALJI RAIMAL (DEAD) BY LRS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 1110 of 1980

08 November 1995
Supreme Court
4 pages
ABHIJIT TEA COMPANY PVT. LTD. Vs TERAI TEA CO. (P) LTD. & ORS.

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 249 of 1994

08 November 1995
Supreme Court
3 pages
DR. (MISS) ALETTA GRACE BELL Vs DR. (MISS) S. TIRKEY AND ANR.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 85 of 1981

08 November 1995
Supreme Court
2 pages
HARKISHAN DASS AND OTHERS Vs STATE OF HARYANA AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 64 of 1979