Judgements

DMAI Vs

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-000688-000688 / 1993
Diary number: 200497 / 1993

M/S. PACKRAFT (INDIA) PVT.LTD. THROUGHITS DIRECTER V.S. MAN Vs U.P.F.C. THROUGH ITS M.D.R.M. SETHI & ORS.

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 326 of 1995

SITA RAM YADAVA Vs UNION OF INDIA & ORS.

JAGDISH PRASAD Vs THE STATE OF BIHAR & ANR.

Bench: RAMASWAMY,K.
Case number: Writ Petition (Civil) 72 of 1973

JOSE ANTONIO CRUZ DOS R. RODRIGUESES & ANR. ETC. Vs LAND ACQUISITION COLLECTOR & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 14637 of 1996

DAKSHABEN B. PATEL Vs ADMINISTRATOR, U.T. OF DAMAN & DIU

Bench: RAMASWAMY,K.
Case number: C.A. No.-010539-010539 / 1995
Diary number: 9320 / 1995
Advocates: P. D. SHARMA Vs

STATE OF U.P. Vs RAM NATH INTERNATIONAL CONSTRUCTION

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-006116-006116 / 1994
Diary number: 4600 / 1994
Advocates: Vs PRAMOD B. AGARWALA

DEV KR. (DEAD) BY LRS. Vs SWARAN LATA .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-004204-004204 / 1992
Diary number: 79293 / 1992
Advocates: MITTER & MITTER CO. Vs MANIK KARANJAWALA

VIDESH SANCHAR NIGAM LTD. Vs M.V. KAPITAN KUD

Bench: RAMASWAMY,K.
Case number: C.A. No.-010003-010003 / 1995
Diary number: 15770 / 1995
Advocates: MANIK KARANJAWALA Vs BHARAT SANGAL

STATE OF U.P. Vs ASHOK KUMAR SINGH

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-009997-009997 / 1995
Diary number: 15974 / 1993
Advocates: Vs R. D. UPADHYAY

KARAM DEVI Vs RAM PARKASH

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-009992-009992 / 1995
Diary number: 84432 / 1992
Advocates: SHEELA GOEL Vs C. L. SAHU

P.K. GHOSH Vs J.G. RAJPUT

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-009955-009955 / 1995
Diary number: 75967 / 1994
Advocates: ABHIJAT P. MEDH Vs NARESH BAKSHI

STATE LEVEL COMMITTEE Vs MORGARDSHAMMAR INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-009968-009968 / 1995
Diary number: 8672 / 1995
Advocates: Vs SUNIL KUMAR JAIN

UNION OF INDIA Vs MUNSHA

Bench: RAMASWAMY,K.
Case number: C.A. No.-010023-010023 / 1995
Diary number: 89049 / 1993
Advocates: A. SUBHASHINI Vs ASHOK MATHUR

MUNI LAL Vs ORIENTAL FIRE & GENL.INSURANCE CO.

Bench: RAMASWAMY,K.
Case number: C.A. No.-010337-010337 / 1995
Diary number: 84437 / 1992
Advocates: SURYA KANT Vs