Judgements

SMT. SNEH PRABHA ETC. Vs STATE OF U.P. & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1869 of 1981

THE ASSISTANT COMMISSIONER OFSALES TAX, KERALA. Vs M/S P.KESAVAN & CO.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 1899 of 1976

DMAI Vs

Case number: C.A. No.-002774-002775 / 1980
Diary number: 63108 / 1980

INDIAN DRUGS & PHARMACEUTICALS Vs INDO SWISS SYNTHETIC GEM MFG. CO. .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-010275-010275 / 1995
Diary number: 84436 / 1992

UNION OF INDIA Vs BINOD BIHARI BEHERA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-010304-010304 / 1995
Diary number: 89062 / 1993
Advocates: A. SUBHASHINI Vs VINOO BHAGAT

DEVINDERPAL SINGH Vs GOVT. OF DELHI

Bench: SEN,S.C. (J)
Case number: Crl.A. No.-001331-001331 / 1995
Diary number: 11605 / 1995
Advocates: Vs B. KRISHNA PRASAD

S.S. DARSHAN Vs STATE OF KARNATAKA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-010305-010305 / 1995
Diary number: 11239 / 1995
Advocates: Vs J. S. WAD

L MOOLCHAND & ORS. Vs FATIMA SULTANA BEGUM & ORS.

Bench: M. M. PUNCHHI,S.C. SEN.
Case number: Appeal (civil) 1081 of 1976

ZENOBIA BHANOT Vs P.K. VASUDEVA AND ANR.

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Civil 607 of 1992

ANOKHEY & ANR. Vs STATE OF U.P.WITH CRI A.NO. 531-32/93. 609-610/93. CRL.M.P.

HARI SAKHARAM DHANAVATE (DEAD) BY LRS. Vs A N PATIL TUKARANE (DEAD) BY LRS. & ANR.

Bench: M. M. PUNCHHI,S.C. SEN.
Case number: Appeal (civil) 1125 of 1979

NAZAR SINGH Vs JAGJIT KAUR

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-010339-010339 / 1995
Diary number: 4877 / 1995
Advocates: Vs SHRISH KUMAR MISRA

U.P. JAL NIGAM Vs SYED KHADIM WARIS

Bench: PUNCHHI,M.M.
Case number: C.A. No.-010452-010452 / 1995
Diary number: 11191 / 1995

PUNJAB WATER SUPPLY & SEWERAGE BOARD Vs UDAIPUR CEMENT WORKS

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003626-003626 / 1995
Diary number: 17852 / 1994
Advocates: Vs ARVIND MINOCHA

UNION OF INDIA Vs SHRI SURESH CHANDRA BASKEY .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-001837-001837 / 1991
Diary number: 76625 / 1991
Advocates: C. V. SUBBA RAO Vs