Judgements

T. VENKATA NARAYANA Vs VENKATA SUBBAMMA(DEAD) .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007107-007107 / 1996
Diary number: 76147 / 1994
Advocates: Vs V. G. PRAGASAM

M.P.CHANDORIA Vs STATE OF M.P.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007046-007046 / 1996
Diary number: 76370 / 1994

MOHSIN UNISSA Vs T.N. PUBLIC SERVICE COMMISSION

Bench: RAMASWAMY,K.
Case number: C.A. No.-007019-007019 / 1996
Diary number: 71232 / 1989
Advocates: Vs P. R. IYER SEETHARAMAN

RAFIQ MOHD. Vs STATE GOVT. OF M.P. .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-005131-005131 / 1996
Diary number: 63980 / 1995

GIRISH YADAV & ORS. Vs STATE OF MADHYA PRADESH

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Criminal 318 of 1988

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-006133-006134 / 1983
Diary number: 65888 / 1983

RAMANAND PD. SINGH Vs U O I

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-005123-005125 / 1996
Diary number: 12026 / 1995
Advocates: Vs LAKSHMI RAMAN SINGH

O.K. UDAYASANKARAN Vs UNION OF INDIA .

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-005255-005255 / 1996
Diary number: 84600 / 1992
Advocates: Vs PRAVIR CHOUDHARY

STATE BANK OF PATIALA Vs S.K. SHARMA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-005129-005129 / 1996
Diary number: 11501 / 1995
Advocates: Vs R. C. GUBRELE

THE REGIONAL PROVIDENT FUND COMMISSIONER ETC. Vs SHILLONG CITY BUS SYNDICATE & ANR. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 3140 of 1980

O.K. UDAYASANKARAN & ORS. Vs UNION OF INDIA & ORS.

O.K. UDAYASANKARAN & ORS. Vs UNION OF INDIA & ORS.

PATTU LAL Vs STATE OF PUNJAB

Bench: RAY,G.N. (J)
Case number: Appeal (crl.) 165 of 1985

PRASANNA KUMAR ROY KARMAKAR Vs STATE OF WEST BENGAL .

Bench: SEN,S.C. (J)
Case number: C.A. No.-005099-005100 / 1996
Diary number: 4425 / 1994
Advocates: Vs GEETANJALI MOHAN

CHANDIGARH ADMN. Vs AJAY MANCHANDA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-006954-006954 / 1996
Diary number: 63988 / 1995
Advocates: Vs RAKESH K. SHARMA