Judgements

COMMISSIONER OF INCOME TAX, BANGALORE Vs SMT.R.SHARADAMMA

COMMISSIONER OF INCOME TAX,BANGALORE Vs SMT. R. SHARADAMMA

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 3169 of 1984

SMT. SUSHILA DEVI Vs THE STATE OF HARYANA

Case number: C.A. No.-007072-007073 / 1996
Diary number: 75606 / 1990

MILLS DOUGLAS MICHAEL Vs U O I

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-005333-005333 / 1996
Diary number: 2157 / 1995
Advocates: Vs ANIL KATIYAR

HUKUM CHAND Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007118-007118 / 1996
Diary number: 76150 / 1994

SAGIA Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-003043-003043 / 1993
Diary number: 64510 / 1993

UNION OF INDIA Vs JANKI MAHTO .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006980-007017 / 1996
Diary number: 76376 / 1994
Advocates: Vs HARESH RAICHURA

UNION OF INDIA Vs PURANMAL LALCHAND MUNDRA

Bench: RAMASWAMY,K.
Case number: C.A. No.-006961-006961 / 1996
Diary number: 10410 / 1995

DY. G.M.,REDESIGNATED AS DY.DIRECTOR,ISB Vs SUDERSHAN KUMARI

Bench: RAMASWAMY,K.
Case number: C.A. No.-007084-007084 / 1996
Diary number: 2923 / 1995
Advocates: Vs SAHARYA & CO.

NAMBURI BASAVA SUBRAHMANYAM Vs ALAPATI HYMAVATHI & ORS.

Bench: RAMASWAMY,K.

NARASINGH PATNAIK Vs STATE OF ORISSA

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 645 of 1988

H.P.M.C. Vs SHRI SUMAN BEHARI SHARMA

Bench: NANAVATI G.T. (J)

UNION OF INDIA Vs DHARAM PAL .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007062-007062 / 1996
Diary number: 84603 / 1992
Advocates: Vs K. R. NAMBIAR

D.S. THIMMAPPA Vs SIDDARAMAKKA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007054-007054 / 1996
Diary number: 10033 / 1995
Advocates: Vs S. JANANI

SATYA NARAIN PAREEK Vs STATE OF RAJASTHAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-006964-006964 / 1996
Diary number: 76132 / 1994