Judgements

Showing 28441 - 28455 of 41947 judgements
08 April 1996
Supreme Court
6 pages
L.M. MAHURKAR Vs THE BAR COUNCIL OF MAHARASHTRA AND ANOTHER

Bench: SEN,S.C. (J)
Case number: Appeal Civil 4797 of 1984
04 April 1996
Supreme Court
7 pages
DMAI Vs

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-001412-001413 / 1975
Diary number: 60383 / 1975
04 April 1996
Supreme Court
16 pages
COMMON CAUSE A REGD. SOCIETY Vs U.O.I. .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000024-000024 / 1995
Diary number: 18306 / 1994
Advocates: PETITIONER-IN-PERSON Vs

04 April 1996
Supreme Court
1 pages
BHARAT BUILDERS Vs PARIJAT FLAT OWNERS COOP. H.SOCIETY &ORS

Bench: RAMASWAMY,K.
Case number: C.A. No.-007032-007032 / 1996
Diary number: 9449 / 1995
Advocates: TARA CHANDRA SHARMA Vs

04 April 1996
Supreme Court
7 pages
BHIM SINGH, PRESIDENT J&K PANTHERS PARTY Vs THE ELECTION COMMISSIONER OF INDIA

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000227-000227 / 1996
Diary number: 62158 / 1992
04 April 1996
Supreme Court
4 pages
CALCUTTA STATE TRANSPORT CORPORATION Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

Bench: K. RAMASWAMY,S.P. BHARUCHA,K.S. PARIPOORNAN
Case number: Appeal Civil 592 of 1978
03 April 1996
Supreme Court
0 pages
DR. [SMT.] SHIPRA ETC. ETC. Vs SHANTI LAL KHOIWAL ETC. ETC.

03 April 1996
Supreme Court
16 pages
DMAI Vs

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000521-000523 / 1981
Diary number: 63498 / 1981
03 April 1996
Supreme Court
11 pages
M.C.D. Vs TRIGON INVESTMENT & TRADING

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-005356-005356 / 1996
Diary number: 4338 / 1994
Advocates: Vs PRAVIR KUMAR JAIN

03 April 1996
Supreme Court
3 pages
Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 2 / 9228
03 April 1996
Supreme Court
5 pages
MUNICIPAL CORPN. OF DELHI Vs KAMLA DEVI

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-005339-005339 / 1996
Diary number: 19975 / 1993
Advocates: Vs BALBIR SINGH GUPTA

03 April 1996
Supreme Court
10 pages
S.B.I. STAFF ASON. Vs S.B.I.

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-011259-011259 / 1995
Diary number: 15677 / 1995
03 April 1996
Supreme Court
5 pages
DMAI Vs

Bench: SEN,S.C. (J)
Case number: C.A. No.-001364-001368 / 1974
Diary number: 60240 / 1974
03 April 1996
Supreme Court
1 pages
SHIPRA Vs SHANTI LAL KHOIWAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-006359-006359 / 1994
Diary number: 15030 / 1994
Advocates: ABHIJAT P. MEDH Vs

03 April 1996
Supreme Court
3 pages
SMT. KANCHAN DEVI Vs PROMOD KUMAR MITTAL

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000439-000439 / 1996
Diary number: 69865 / 1988
Advocates: Vs KAMINI JAISWAL