Judgements

SUVARAN RAJARAM BANDEKAR Vs NARAYAN R. BANDEKAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-012011-012012 / 1996
Diary number: 1778 / 1996
Advocates: K. R. NAMBIAR Vs K. J. JOHN

ALLAHABAD DEVELOPMENT AUTHORITY Vs NASIRUZZAMAN .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012032-012032 / 1996
Diary number: 76272 / 1994
Advocates: Vs J. P. DHANDA

D. RADHAKRISHNAN Vs UNION OF INDIA & ORS.

SHRI SUVARAN RAJARAM BANDEKAR & ORS. Vs SHRI NARAYAN R. BANDEKAR & ORS.

SHRI CHANDRAGAUDA RAMGONDA PATIL & ANR. Vs THE STATE OF MAHARASHTRA & ORS.

SHARAFAT HUSSAIN (DEAD) THROUGH LRS.& ORS. Vs MOHD. SHAFIQ & ORS.

KRISHNAN AND ANR. Vs STATE OF KERALA

Case number: Appeal (crl.) 456 of 1986

ABDUR RAHMAN Vs ATHIFA BEGUM .

Bench: K. RAMASWAMY,K. VENKATASWAMY
Case number: C.A. No.-011460-011460 / 1996
Diary number: 16500 / 1995
Advocates: SHAKIL AHMED SYED Vs R. P. WADHWANI

BISHAN SINGH Vs STATE OF PUNJAB

Bench: RAMASWAMY,K.
Case number: C.A. No.-012020-012020 / 1996
Diary number: 78501 / 1991
Advocates: Vs G. K. BANSAL

MAHAMMED RAHMAT ALI Vs I.G. OF REGISTRATION & STAMPS

Bench: RAMASWAMY,K.
Case number: C.A. No.-012019-012019 / 1996
Diary number: 89476 / 1993

DARSHAN SINGH & ORS. Vs STATE OF HARYANA

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 401 of 1989

S. KALYANASUNDARAM AND ORS. Vs STATE OF TAMIL NADU AND ORS.

MOHAMMED RAHMAT ALI Vs THE INSPECTOR OF REGISTRATIONAND STAMPS, ANDHRA PRADESH & O

BISHAN SINGH & ORS. Vs STATE OF PUNJAB & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Criminal 125 of 1972

N.R. DONGRE Vs WHIRLPOOL CORPN.

Case number: C.A. No.-010703-010703 / 1996
Diary number: 11510 / 1995
Advocates: Vs S. S. RANA & CO.