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31 January 1997
Supreme Court 6 pages NITIN R. KANTAWALA Vs UNION OF INDIA
Bench: S.C. AGRAWAL,S. SAGHIR AHMAD |
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31 January 1997
Supreme Court 1 pages SUBHASH CHANDRA CHAUDHARI Vs RAM MILAN & ORS.
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31 January 1997
Supreme Court 10 pages M/S. AGENCIA E. SEQUEIRA M/S. FABRIL GASOSA Vs LABOUR COMMISSIONER & OTHERS
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29 January 1997
Supreme Court 4 pages BHARAT RAM MEENA Vs RAJASTHAN HIGH COURT
Bench: CJI.,SUHAS C. SEN |
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29 January 1997
Supreme Court 14 pages STATE OF ORISSA Vs B.N. AGARWALLA ETC.
Bench: A.M. AHMADI,S.P. BHARUCHA,B.N. KIRPAL |
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29 January 1997
Supreme Court 12 pages REFERENCE CASE NO.1 OF 1995(REFERENCE UNDER ARTICLE 317(1) Vs
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29 January 1997
Supreme Court 12 pages REFERENCE CASE NO.1 OF 1995(REFERENCE UNDER ARTICLE 317(1) Vs
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28 January 1997
Supreme Court 10 pages DMAI Vs
Bench: CJI,S.P. BHARUCHA,K. VENKATASWAMI |
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28 January 1997
Supreme Court 2 pages GURLINGAPPA Vs ASST. COMMR. & LAND ACQN. OFFICER
Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK |
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28 January 1997
Supreme Court 7 pages SUNIL KUMAR & ORS. Vs STATE OF MADHYA PRADESH.
Bench: M.K. MUKHERJEE,B.N. KIRPAL |
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28 January 1997
Supreme Court 3 pages ASSISTANT COLLECTOR OF CUSTOMS & ORS. Vs ANAM ELECTRICAL MANUFACTURING CO. ETC.
Bench: B.P. JEEVAN REDDY,K. VENKATASWAMI |
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28 January 1997
Supreme Court 8 pages BALDEV KRISHAN Vs THE STATE OF HARYANA
Bench: FAIZAN UDDIN,S.P. KURDUKAR |
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28 January 1997
Supreme Court 10 pages R.K. SETHI & ANR. Vs OIL & NATURAL GAS COMMISSION & ORS.
Bench: S.C. AGRAWAL,FAIZAN UDDIN |
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28 January 1997
Supreme Court 7 pages HIKMAT ALI KHAN Vs ISHWAR PRASAD ARYA & ORS.
Bench: S.C. AGRAWAL,SUJATA V. MANOHAR |
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28 January 1997
Supreme Court 5 pages Vs
Bench: S.C. AGRAWAL,B.P. JEEVAN REDDY,G.T. NANAVATI |