Showing 26926 - 26940 of 41947 judgements
20 February 1997
Supreme Court
17 pages
NORTHERN PLASTICS LTD. Vs HINDUSTAN PHOTO FILMS MFG. CO. LTD.&ORS.

Bench: S.P. BHARUCHA,S.B. MAJMUDAR
Case number: C.A. No.-002035-002036 / 1990
Diary number: 76659 / 1990

20 February 1997
Supreme Court
2 pages
DMAI Vs

Bench: M.M. PUNCHHI K.T. THOMAS
Case number: Crl.A. No.-000551-000554 / 1990
Diary number: 76125 / 1990

20 February 1997
Supreme Court
9 pages
STEEL AUTHORITY OF INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOLPUR.

Bench: S.B. MAJMUDAR
Case number: Appeal Civil 2766 of 1991

20 February 1997
Supreme Court
3 pages
SATISH KUMAR Vs ZARIF AHMED & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 383 of 1984

20 February 1997
Supreme Court
2 pages
THE STATE OF HARYANA & ORS. Vs RAM KUMAR MANN

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 27 of 1985

20 February 1997
Supreme Court
3 pages
SMT. KAMESHWARI DEVI @ KALESHWARI DEVI & ORS. Vs SMT. BARHANI (DEAD) BY LRS. & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHAMD
Case number: Appeal (civil) 2354 of 1986

20 February 1997
Supreme Court
6 pages
M/S PROGRESSIVE FINANCERS, MADRAS Vs THE ADDITIONAL COMMISSIONER OF INCOME TAX,MADRAS-1, MADRAS,

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: Appeal Civil 1568 of 1981

20 February 1997
Supreme Court
3 pages
SHRI SHIVJI Vs SHRI RAGHUNATH (DEAD) BY L.RS. & ORS.

20 February 1997
Supreme Court
1 pages
STEEL AUTHORITY OF INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOLPUR.

20 February 1997
Supreme Court
2 pages
RANA PRATAP SINGH Vs STATE OF U.P. & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 2575 of 1984

20 February 1997
Supreme Court
2 pages
N. MURLEEDHARAN & ORS. ETC. Vs THE STATE OF KERALA & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHAMD
Case number: Appeal (civil) 166 of 1985

20 February 1997
Supreme Court
2 pages
BHOLA NATH MISRA Vs RAJENDRA PANDEY & ANR.

20 February 1997
Supreme Court
2 pages
STATE OF HARYANA Vs DR. A.K. SINHA

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 11411 of 1983

20 February 1997
Supreme Court
9 pages
STEEL AUTHORITY OF INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOLPUR.

20 February 1997
Supreme Court
1 pages
STEEL AUTHORITY OF INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOLPUR.