Showing 26911 - 26925 of 41947 judgements
24 February 1997
Supreme Court
5 pages
SANDEEP KUMAR SHARMA Vs STATE OF PUNJAB

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: C.A. No.-001586-001586 / 1997
Diary number: 79235 / 1996
Advocates: RANI CHHABRA Vs ASHOK MATHUR

24 February 1997
Supreme Court
4 pages
GOODYEAR INDIA LTD. Vs UNION OF INDIA AND ORS.

Bench: SUJATA V. MANOHAR,K.T. THOMAS
Case number: Appeal Civil 640 of 1979

24 February 1997
Supreme Court
4 pages
M/S. HAJEE S.V.M. MOHAMED JAMALUDEEN BROS. & CO. Vs THE GOVERNMENT OF TAMIL NADU

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: Appeal Civil 8547 of 1983

24 February 1997
Supreme Court
6 pages
ANWAR AND OTHERS Vs STATE OF HARYANA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 399 of 1994

24 February 1997
Supreme Court
6 pages
ANWAR AND OTHERS Vs STATE OF HARYANA

24 February 1997
Supreme Court
1 pages
BOMBAY TYRES INTERNATIONAL LTD. Vs UNION OF INDIA AND OTHERS

Bench: SUJATA V. MANOHAR,K.T. THOMAS
Case number: Transfer Petition (Civil) 30 of 1980

21 February 1997
Supreme Court
7 pages
BANDHUA MUKTI MORCHA Vs UNION OF INDIA .

Bench: K. RAMASWAMY,S. SAGHIRAHMAD
Case number: W.P.(C) No.-002135-002135 / 1982
Diary number: 63395 / 1982
Advocates: BINU TAMTA Vs ARVIND KUMAR SHARMA

21 February 1997
Supreme Court
6 pages
STATE OF U.P. Vs YAMUNA SHANKER MISRA

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-001878-001878 / 1997
Diary number: 13592 / 1994

21 February 1997
Supreme Court
2 pages
Vs

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: /
Diary number: 3 / 0698

21 February 1997
Supreme Court
7 pages
LAL CHAND Vs VIIITH ADDL. DIST. JUDGE

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-001727-001727 / 1997
Diary number: 815 / 1996
Advocates: Vs ANIL SHRIVASTAV

21 February 1997
Supreme Court
2 pages
AKHOURI RAMESH CHANDRA SINHA Vs STATE OF BIHAR

Bench: K. RAMASWAMY,S. SAGHIR AHAMAD
Case number: CONMT.PET.(C) No.-000488-000489 / 1996
Diary number: 80419 / 1996

21 February 1997
Supreme Court
8 pages
RAM SAKAL SINGH Vs MOSAMAT MONAKO DEVI (DEAD) & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 1441 of 1986

21 February 1997
Supreme Court
3 pages
N.JAGADEESAN ETC. Vs DISTRICT COLLECTOR, NORTH ARCOT AND ORS.

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: Appeal Civil 1710 of 1987

20 February 1997
Supreme Court
0 pages
DMAI Vs

Case number: Crl.A. No.-000559-000559 / 1990
Diary number: 75822 / 1990
Advocates: SATISH VIG Vs

20 February 1997
Supreme Court
16 pages
ASHOK LEYLAND LTD. Vs UNION OF INDIA .

Bench: B.P. JEEVAN REDDY,S.B. MAJMUDAR
Case number: C.A. No.-000999-001005 / 1997
Diary number: 79177 / 1996