Judgements

RABINDRANATH MUKHOPADHYAY AND ANR. Vs COAL INDIA LTD. AND ANR.

Case number: Special Leave Petition (civil) 3655 of 1997

DMAI Vs

Bench: S.P. BHARUCHA,S.B. MAJMUDAR
Case number: C.A. No.-003041-003046 / 1991
Diary number: 78678 / 1991

KRISHNAKANT RAGHUNATH BIBHAVNEKAR Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,SUJATA V. MANOHAR
Case number: C.A. No.-001868-001868 / 1997
Diary number: 19492 / 1995

HR RAMACHANDRAIAH Vs STATE OF KARNATAKA

Bench: K. RAMASWAMY,SUJATA V. MANOHAR
Case number: SLP(C) No.-003713-003714 / 1997
Diary number: 1165 / 1997

RAE BARELLI KSHETRIYA GRAMIN BANK Vs BHOLA NATH SINGH

Bench: K. RAMASWAMY,SUJATA V. MAMOHAR
Case number: C.A. No.-001826-001826 / 1997
Diary number: 79250 / 1996
Advocates: Vs RACHNA GUPTA

RADHA KISHUN Vs UOI

Bench: K. RAMASWAMY,SUJATA V. MANOHAR
Case number: SLP(C) No.-003721-003721 / 1997
Diary number: 1436 / 1997
Advocates: Vs P. PARMESWARAN

STATE OF HARYANA Vs GHASEETA RAM

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Crl.A. No.-000670-000670 / 1994
Diary number: 7168 / 1993
Advocates: PREM MALHOTRA Vs

SMT. RAM KALI Vs CHOUDHRI AJIT SHANKAR AND OTHERS

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 192 of 1987

PANDAPPA HANUMAPPA HANAMAR & ANR. Vs STATE OF KARNATAKA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 90 of 1994

MOHD. NAZIR Vs BECHAND PRASAD & ORS.

Bench: M.M. PUNCHHI,K.T. THOMAS
Case number: Writ Petition (Civil) 1711 of 1997

SMT. RAM KALI Vs CHOUDHRI AJIT SHANKAR AND OTHERS

BROOKE BOND INDIA LIMITED Vs COMMISSIONER OF INCOME TAX,WEST BENGAL-III, CALCUTTA

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: Appeal Civil 2020 of 1974

STATE OF GOA & ORS. Vs LEUKOPLAST (INDIA) LTD.

STATE OF GOA & ORS. Vs LEUKOPLAST (INDIA) LTD.

Bench: SUHAS C. SEN,SUJATA V. MANOHAR
Case number: Appeal Civil 2461 of 1988

C B I Vs CHANDRASWAMI

Case number: Crl.A. No.-000213-000214 / 1997
Diary number: 3386 / 1997