Showing 26041 - 26055 of 41947 judgements
08 January 1998
Supreme Court
4 pages
DMAI Vs

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Crl.A. No.-000626-000627 / 1989
Diary number: 72011 / 1989

08 January 1998
Supreme Court
2 pages
MEKA RAMASWAMY Vs DASARI MOHAN

Bench: G.T. NANAVATI,S.S.M. QUADRI
Case number: Crl.A. No.-000136-000136 / 1994
Diary number: 65114 / 1994
Advocates: Vs SUMAN BALA RASTOGI

08 January 1998
Supreme Court
6 pages
DMAI Vs

Bench: B.N. KIRPAL,V.N. KHARE
Case number: C.A. No.-001502-001504 / 1984
Diary number: 68173 / 1984

08 January 1998
Supreme Court
7 pages
VST INDUSTRIES LTD. Vs COLLECTOR OF CENTRAL EXCISE, HYD.

Bench: B.N. KIRPAL,V.N. KHARE
Case number: C.A. No.-002524-002524 / 1992
Diary number: 79494 / 1992
Advocates: S. R. SETIA Vs V. K. VERMA

08 January 1998
Supreme Court
4 pages
MAHIPAL (A) MAHAVEER SINGH Vs THE STATE OF RAJASTHAN

Bench: G.T. NANAVATI,S.S.M. QUARDRI
Case number: Appeal Criminal 186 of 1987

08 January 1998
Supreme Court
11 pages
SHRI NAIN SINGH BHAKUNI & ORS. Vs UNION OF INDIA & ANR.

Bench: S.B. MAJMUDAR,S. SAGHIR AHMAD,M. JAGANNADHA RAO
Case number: Appeal Civil 2985 of 1991

07 January 1998
Supreme Court
3 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: B.N. KIRPAL,V.N. KHARE
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

07 January 1998
Supreme Court
9 pages
M/S. HINDUSTAN TIMES LTD. Vs UNION OF INDIA

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.
Case number: C.A. No.-006251-006251 / 1983
Diary number: 65711 / 1983
Advocates: Vs D. S. MAHRA

07 January 1998
Supreme Court
2 pages
UNION OF INDIA Vs DR. (SMT.) SUDHA SALHAN

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-004266-004266 / 1991
Diary number: 74303 / 1991
Advocates: C. V. SUBBA RAO Vs SURYA KANT

06 January 1998
Supreme Court
2 pages
DMAI Vs

Bench: G.T. NANAVATI,S.S.M. QUADRI
Case number: Crl.A. No.-000662-000663 / 1989
Diary number: 71932 / 1989

06 January 1998
Supreme Court
3 pages
DMAI Vs

Bench: A.S. ANAND,S. RAJENDRA BABU
Case number: C.A. No.-007440-007440 / 1983
Diary number: 65381 / 1983

06 January 1998
Supreme Court
3 pages
STATE OF ANDHRA PRADESH Vs DR. K.RAMACHANDRAN

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal Civil 914 of 1986

05 January 1998
Supreme Court
2 pages
MAYANK RASTOGI Vs V K BANSAL

Bench: B.N. KIRPAL,D.P. WADHWA
Case number: C.A. No.-000020-000020 / 1998
Diary number: 11773 / 1997

05 January 1998
Supreme Court
2 pages
DMAI Vs

Bench: G.T. NANAVATI,S.S.M. QUADRI
Case number: Crl.A. No.-000235-000236 / 1990
Diary number: 76711 / 1990

19 December 1997
Supreme Court
14 pages
DMAI Vs

Bench: S.C. AGRAWAL,B.N. KIRPAL,D.P. WADHWA
Case number: C.A. No.-004596-004598 / 1989
Diary number: 72260 / 1989