Showing 24976 - 24990 of 41947 judgements
22 April 1999
Supreme Court
8 pages
YESHAIAH Vs GOVT. OF A.P.

Bench: U.C.BANERJEE,B.N.KIRPAL
Case number: C.A. No.-001703-001703 / 1994
Diary number: 73548 / 1994
Advocates: RANI CHHABRA Vs

22 April 1999
Supreme Court
2 pages
STATE OF U.P. Vs LAEEQ

Bench: G.T. NANAVATI,,S.P. KURDUKAR.
Case number: Appeal Criminal 357 of 1999

20 April 1999
Supreme Court
7 pages
PAWAN KUMAR Vs ROCHIRAM

Bench: K.T. THOMAS,,D.P. MOHAPATRA.
Case number: C.A. No.-002369-002369 / 1999
Diary number: 2803 / 1998
Advocates: Vs B. K. SATIJA

20 April 1999
Supreme Court
4 pages
PUSHPA AGGARWAL Vs U.P.S.C.

Bench: S.Rajendra Babu,S.N. Phukan.
Case number: C.A. No.-006254-006254 / 1995
Diary number: 5672 / 1995
Advocates: Vs SUSHMA SURI

20 April 1999
Supreme Court
11 pages
ALLAHABAD BANK Vs BENGAL PAPER MILLS CO. LTD.

Bench: S P BHARUCHA,R C LAHOTI
Case number: C.A. No.-004191-004191 / 1991
Diary number: 76909 / 1991
Advocates: Vs R. P. GUPTA

19 April 1999
Supreme Court
3 pages
STATE OF ANDHRA PRADESH Vs K.V.L. NARASIMHA RAO .

Bench: S.Rajendra Babu,S.N.Phukan
Case number: C.A. No.-004109-004109 / 1991
Diary number: 74465 / 1991
Advocates: GUNTUR PRABHAKAR Vs

16 April 1999
Supreme Court
0 pages
KONDIBA D. KADAM Vs SAVITRIBAI S. GUJAR

Case number: C.A. No.-002329-002329 / 1999
Diary number: 4510 / 1998

16 April 1999
Supreme Court
5 pages
JASBIR SINGH Vs LT. GOVERNOR, DELHI

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Crl.A. No.-000913-000913 / 1995
Diary number: 9283 / 1995
Advocates: Vs ANIL KATIYAR

16 April 1999
Supreme Court
10 pages
Vs

Bench: UMESH C. BANERJEE,M.SRINIVASAN
Case number: /
Diary number: 2 / 7078

16 April 1999
Supreme Court
11 pages
STATE OF HARYANA Vs S.K. SINGHAL

Bench: M.JAGANNADHA RAO,S.N.PHUKAN
Case number: C.A. No.-002325-002325 / 1999
Diary number: 6904 / 1998
Advocates: Vs MINAKSHI VIJ

15 April 1999
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX Vs STERLING FOODS

Bench: S.P.BHARUCHA,R.C.LAHOTI
Case number: C.A. No.-002390-002391 / 1996
Diary number: 79682 / 1992
Advocates: SHAIL KUMAR DWIVEDI Vs

15 April 1999
Supreme Court
3 pages
SIDDIQUE Vs STATE OF U.P.

Bench: D.P.Mohapatro,Syed Shah Mohammed Quadri
Case number: Crl.A. No.-000698-000698 / 1998
Diary number: 4614 / 1998
Advocates: Vs AJIT SINGH PUNDIR

15 April 1999
Supreme Court
4 pages
MITRANGSHU ROY CHOUDHARY Vs U O I

Bench: SYED SHAH MOHAMMED QUADRI,S.N.PHUKAN
Case number: C.A. No.-003210-003210 / 1996
Diary number: 8382 / 1995
Advocates: PRATIBHA JAIN Vs

15 April 1999
Supreme Court
15 pages
T.M. JACOB Vs C. POULOSE

Bench: S.B.MAJMUDAR,SUJATA V. MANOHAR,K.VENKATASWAMI,V.N.KHARE
Case number: C.A. No.-014555-014555 / 1996
Diary number: 76731 / 1996
Advocates: BABY KRISHNAN Vs RAMESH BABU M. R.

15 April 1999
Supreme Court
15 pages
T.M. JACOB Vs C. POULOSE

Bench: A.S.ANAND CJI,S.B.MAJMUDAR,V.MANOHAR SUJATA,K.VENKATASWAMI,V.N.KHARE
Case number: C.A. No.-014555-014555 / 1996
Diary number: 76731 / 1996
Advocates: BABY KRISHNAN Vs RAMESH BABU M. R.