Judgements

STATE OF M.P. Vs SMT. ABHA SETHI

Bench: S.P. BHARUCHA,B.N. KIRPAL,S. RAJENDRA BABU,S.S.M QUADRI,M.B. SHAH
Case number: C.A. No.-004372-004372 / 1984
Diary number: 65062 / 1984

M/S. V.V.S. SUGARS Vs GOVT. OF ANDHRA PRADESH .

Bench: S.R.BABU,SYED SHAH MOHAMMED QUADRI,S.P.BHARUCHA,B.N.KIRPAL
Case number: C.A. No.-000903-000903 / 1984
Diary number: 65057 / 1984
Advocates: B. KANTA RAO Vs K. RAM KUMAR

D L KAMBLE Vs ABDUL R M KOTKUNDE

Bench: S.SAGHIR AHMAD,K.T.THOMAS
Case number: C.A. No.-002489-002489 / 1999
Diary number: 12347 / 1997

AHAMED MOHAIDEEN ZABBAR Vs STATE OF TAMILNADU

Bench: G.T. NANAVATI,M SRINIVASAN,,N. SANTOSH HEGDE.
Case number: W.P.(Crl.) No.-000036-000036 / 1999
Diary number: 4021 / 1999
Advocates: K. K. MANI Vs V. G. PRAGASAM

M/S. V.V.S. SUGARS Vs GOVT. OF ANDHRA PRADESH .

Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH
Case number: C.A. No.-000903-000903 / 1984
Diary number: 65057 / 1984
Advocates: B. KANTA RAO Vs K. RAM KUMAR

M/S. VVS SUGARS Vs GOVT. OF ANDHRA PRADESH AND ORS.

K. VENKATACHALAM Vs A. SWAMICKAN

Case number: C.A. No.-001719-001719 / 1986
Diary number: 67235 / 1986
Advocates: Vs V. BALACHANDRAN

H.C.OF PUNJAB & HARYANA AT CHD.THRO R.G. Vs ISHWAR CHAND JAIN

Case number: C.A. No.-002465-002465 / 1999
Diary number: 14079 / 1998
Advocates: Vs K. K. MOHAN

Vs

Case number: /
Diary number: 2 / 6668

P. NAVIN KUMAR Vs BOMBAY MUN. CORPN.

Bench: D.P.WADHWA,N.SANTOSH HEDGE
Case number: SLP(C) No.-021959-021959 / 1996
Diary number: 74606 / 1996
Advocates: Vs J. S. WAD

GUJARAT AGRO INDUSTRIES CORPN. LTD. Vs MUNIICIPAL CORPN. OF AHMEDABAD .

Bench: D.P.WADHWA,N.SANTOSH HEGDE
Case number: C.A. No.-003012-003017 / 1980
Diary number: 62659 / 1980
Advocates: Vs H. S. PARIHAR

ALVARO NORONHA FERREIRA Vs UNION OF INDIA .

Bench: K.T. THOMAS,S.SAGHIR HAMAD
Case number: C.A. No.-001460-001460 / 1994
Diary number: 78117 / 1991

OIL & NATURAL GAS COMMISSION Vs M/S. MC CLELLAND ENGINEERS S.A.

Bench: S.RAJENDRA BABU,S.N.PHUKAN
Case number: C.A. No.-000932-000932 / 1991
Diary number: 65008 / 1991
Advocates: SUSHIL KUMAR JAIN Vs E. C. AGRAWALA

STATE OF RAJASTHAN Vs MAHAVEER OIL INDS. .

Bench: SUJATA V.MANOHAR,D.P.MOHAPATRA,R.C.LAHOTI
Case number: C.A. No.-000669-000669 / 1997
Diary number: 17783 / 1995
Advocates: Vs ABHIJAT P. MEDH

BRIJ RAJ SINGH (DEAD) BY LRS. Vs SEWAK RAM

Bench: K. VENKATASWAMI.,A.P. MISRA.
Case number: C.A. No.-003093-003093 / 1982
Diary number: 63038 / 1982
Advocates: ANIS AHMED KHAN Vs PREM MALHOTRA