Judgements

P.K. SHASTRI Vs STATE OF M.P.

Bench: M.Jagannadha Rao,N.Santosh Hegde
Case number: Crl.A. No.-000824-000824 / 1999
Diary number: 15361 / 1998

ORIENTAL INSURANCE CO LTD Vs SONY CHERIYAN

Bench: S.SAGHIR AHMAD,R.P.SETHI
Case number: C.A. No.-004913-004913 / 1997
Diary number: 8769 / 1997
Advocates: M. J. PAUL Vs

WAKF BOARD, ANDHRA PRADESH Vs BIRADAVOLU RAMANA REDDY

Case number: C.A. No.-003568-003568 / 1989
Diary number: 69064 / 1989
Advocates: ANIS AHMED KHAN Vs B. KANTA RAO

SHRI S.R.MURTHY Vs THE STATE OF KARNATAKA .

Case number: C.A. No.-004480-004480 / 1990
Diary number: 72271 / 1990
Advocates: M. M. KASHYAP Vs M. VEERAPPA

COLGATE PALMOLIVE (INDIA) LTD. Vs HINDUSTAN LEVER LTD.

Bench: B.N.KIRPAL,UMESH C. BANERJEE
Case number: C.A. No.-002620-002620 / 1998
Diary number: 7597 / 1998
Advocates: MANIK KARANJAWALA Vs DALIP KUMAR MALHOTRA

M/S.STYLE (DRESS LAND) Vs U.T. OF CHANDIGARH

Bench: R.P.SHTHI
Case number: C.A. No.-004540-004540 / 1999
Diary number: 12415 / 1998

PANCH NAGAR PARAKH J.MANDSAUR Vs PURUSHOTAM DAS (DEAD) BY LRS.

Case number: C.A. No.-000235-000235 / 1995
Diary number: 74490 / 1991
Advocates: Vs SUSHIL KUMAR JAIN

DANDULAKSHMI REDDY Vs STATE OF A P

Bench: K.T. THOMAS,D.P. MOHAPATRA.
Case number: Crl.A. No.-001110-001110 / 1997
Diary number: 12154 / 1997
Advocates: D. V. PADMA PRIYA Vs GUNTUR PRABHAKAR

KISHAN LAL Vs STATE OF RAJASTHAN

Bench: K.T.THOMAS,A.P.MISRA
Case number: Crl.A. No.-000156-000156 / 1998
Diary number: 18859 / 1997
Advocates: SUSHIL KUMAR JAIN Vs

MADAN SINGH SHEKHAWAT Vs UNION OF INDIA .

Bench: S.P.Bharucha,N.Santosh Hegde
Case number: C.A. No.-001926-001926 / 1999
Diary number: 12764 / 1998
Advocates: B. D. SHARMA Vs ARVIND KUMAR SHARMA

GOBIND SUGAR MILLS LTD Vs STATE OF BIHAR

Bench: S.P.Bharucha,N.Santosh Hegde
Case number: C.A. No.-002611-002613 / 1997
Diary number: 76770 / 1996
Advocates: SANDEEP NARAIN Vs

THE SUPERINTENDING ENGINEER UPPER SILERU & ANOTHER Vs THE COMMISSIONER OF INCOME TAX, A.P.

COMNR. OF INCOME TAX Vs BHARAT CARBON & RIBBON MFG. CO(P)LTD.

Case number: C.A. No.-016688-016688 / 1996
Diary number: 72604 / 1994
Advocates: SHAIL KUMAR DWIVEDI Vs SUMAN JYOTI KHAITAN

DMAI Vs

Case number: C.A. No.-000594-000596 / 1985
Diary number: 66767 / 1985

P.A. AHAMMED IBRAHIM Vs FOOD CORPORATION OF INDIA

Case number: C.A. No.-000063-000063 / 1990
Diary number: 72270 / 1990
Advocates: E. M. S. ANAM Vs