Judgements

NARINDER K. JAIN Vs STATE OF GUJARAT

Bench: Syed Shah Mohammed Quadri,K.Vankataswami
Case number: Crl.A. No.-000843-000843 / 1999
Diary number: 15834 / 1998
Advocates: Vs HEMANTIKA WAHI

USHA AHUJA Vs STATE OF HARYANA

Bench: SYED SHAH MOHAMMED QUADRI,K.VENKATASWAMI
Case number: Crl.A. No.-000842-000842 / 1999
Diary number: 9674 / 1998

SAROJ RANI Vs STATE OF PUNJAB

Case number: C.A. No.-011660-011660 / 1995
Diary number: 63913 / 1995
Advocates: ASHOK MATHUR Vs

RAJASTHAN AGRICULTURAL UNIV.BIKANER Vs MITHA LAL KOTHARI

Case number: C.A. No.-003329-003329 / 1998
Diary number: 15430 / 1997
Advocates: SUSHIL KUMAR JAIN Vs

ABDUL KUDDUS MANDAL Vs STATE OF ASSAM

Bench: R.C.Lahoti,N. Santosh Hegde
Case number: C.A. No.-004678-004678 / 1999
Diary number: 19128 / 1998

RESHAM SINGH Vs RAGHBIR SINGH

Bench: S.N.PHUKAN,V.N.KHARE
Case number: C.A. No.-006061-006061 / 1998
Diary number: 13440 / 1998
Advocates: MINAKSHI VIJ Vs NARESH BAKSHI

R. GANDHI Vs U.O.I.

Bench: K.VENKATASWAMI,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-004667-004667 / 1999
Diary number: 3029 / 1998
Advocates: Vs P. PARMESWARAN

UNION TERRITORY CHANDIGARH & ANR Vs RAM CHANDER & SONS & ORS.

BHARAT PETROLEUM CORPN. LTD.&ANR Vs BALAKRISHNAN NAMBIAR (DEAD) BY LRS.

Bench: Sujata V. Manohar.,M. Jagannadha Rao.
Case number: C.A. No.-002462-002462 / 1998
Diary number: 1161 / 1998
Advocates: PARIJAT SINHA Vs K. V. VENKATARAMAN

DHARMARATHNAKAR RAIBAHADDUR EDN. INSTN. Vs EDUCATIONAL APPELLATE TRIBUNAL

Bench: Sujata V. Manohar,A.P.Misra
Case number: C.A. No.-003391-003391 / 1990
Diary number: 72272 / 1990

DELHI ADMN. Vs GURDIP SINGH UBAN .

Bench: SUJATA MANOHAR,M.JAGANNADHA RAO
Case number: C.A. No.-004656-004656 / 1999
Diary number: 5115 / 1997
Advocates: Vs MANOJ SWARUP

Vs

Bench: R.C.LAHOTI,S.RAJENDRA BABU
Case number: /
Diary number: 66489 / 1985

ADOR SAMIA PVT.LTD. Vs PEEKAY HOLDINGS LTD. .

Case number: SLP(C) No.-010792-010792 / 1999
Diary number: 11545 / 1999

BALBIR SINGH Vs STATE OF PUNJAB

Bench: G.T. Nanavati,S.N.Phukan
Case number: Crl.A. No.-000759-000759 / 1998
Diary number: 11015 / 1998

DAVIS Vs SEBASTIAN

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-014072-014072 / 1996
Diary number: 18459 / 1994
Advocates: G. PRAKASH Vs