Judgements

D.E.S.U. Vs BASANTI DEVI

Case number: C.A. No.-006113-006113 / 1995
Diary number: 7256 / 1995
Advocates: Vs RANJAN MUKHERJEE

D.E.S.U. Vs BASANTI DEVI

Bench: S. SAGHIR AHMAD,D.P. WADHWA
Case number: C.A. No.-006113-006113 / 1995
Diary number: 7256 / 1995
Advocates: Vs RANJAN MUKHERJEE

JAI KARAN Vs STATE OF (N.C.T.DELHI)

Bench: K.T.THOMAS,D.P.MOHAPATRA
Case number: Crl.A. No.-000930-000930 / 1998
Diary number: 13095 / 1998
Advocates: Vs ANIL KATIYAR

JAI KARAN Vs STATE OF (N.C.T. DELHI)

COLLECTOR OF CENTRAL EXCISE, BARODA Vs M/S. COTSPUN LTD.

Bench: S.S.MOHAMMED QUADRI,V.N.KHARE,S.P.BHARUCHA,B.N.KIRPAL
Case number: C.A. No.-003304-003304 / 1988
Diary number: 68020 / 1988
Advocates: SUSHMA SURI Vs

J.B.A. PRINTING INKS LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: S P Bharuacha,B N Kirpal,V N Khare,SSM Quadri,D P Mohapatro
Case number: C.A. No.-001905-001905 / 1997
Diary number: 874 / 1997
Advocates: V. BALACHANDRAN Vs RR-EX-PARTE

T.H. MUSTHAFFA Vs M.P.VARGHESE

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-005036-005036 / 1998
Diary number: 14159 / 1998
Advocates: E. M. S. ANAM Vs G. PRAKASH

COLLECTOR OF CENTRAL EXCISE, BARODA Vs M/S. COTSPUN LTD.

Bench: S.P.BHARUCHA , B.N.KIRPAL , V.N.KHARE , S.S.M.QUADRI , D.P.MOHAPATRA
Case number: C.A. No.-003304-003304 / 1988
Diary number: 68020 / 1988
Advocates: SUSHMA SURI Vs

UNION BANK OF INDIA Vs M/S SEPPO RALLY OY

Case number: C.A. No.-011440-011440 / 1996
Diary number: 79011 / 1996
Advocates: GAGRAT AND CO Vs L. N. GUPTA

STATE OF MANIPUR Vs CHANDAM MANIHAR SINGH

Case number: C.A. No.-005561-005561 / 1999
Diary number: 9472 / 1999
Advocates: Vs ASHOK KUMAR SINGH

UNION BANK OF INDIA Vs M/S SEPPO RALLY OY

Bench: S. SAGHIR AHMAD,D.P. WADHWA
Case number: C.A. No.-011440-011440 / 1996
Diary number: 79011 / 1996
Advocates: GAGRAT AND CO Vs L. N. GUPTA

STATE OF MANIPUR Vs CHANDAM MANIHAR SINGH

Bench: S.B. MAJMUDAR,S.N. PHUKAN
Case number: C.A. No.-005561-005561 / 1999
Diary number: 9472 / 1999
Advocates: Vs ASHOK KUMAR SINGH

BHASKAR Vs STATE REP.BY INSPECTOR OF POLICE

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000986-000986 / 1999
Diary number: 13144 / 1999

MEENA JAYENDRA THAKUR Vs U O I

Bench: G.B.PATTANAIK,N.SRINIVASAN,N.S.HEDGE
Case number: Crl.A. No.-000368-000368 / 1996
Diary number: 7858 / 1995
Advocates: P. N. GUPTA Vs GOPAL BALWANT SATHE

PRATAP SINGH Vs DEPUTY DIRECTOR OF CONSOLIDATION .

Bench: R.P.SETHI,S.S.AHMAD
Case number: C.A. No.-000788-000788 / 1981
Diary number: 62973 / 1981
Advocates: S. S. KHANDUSA Vs PRAMOD DAYAL