Showing 24631 - 24645 of 41947 judgements
05 October 1999
Supreme Court
13 pages
U. NILAN Vs KANNAYYAN (DEAD) THROUGH LRS.

Bench: S.SAGHIR AHMAD,S.RAJENDRA BABU
Case number: C.A. No.-000841-000841 / 1988
Diary number: 69188 / 1988
Advocates: A. T. M. SAMPATH Vs M. A. KRISHNA MOORTHY

01 October 1999
Supreme Court
0 pages
RAJ KUMAR Vs RAMESHCHAND

Case number: C.A. No.-005674-005674 / 1999
Diary number: 19205 / 1998
Advocates: Vs BHARAT SANGAL

01 October 1999
Supreme Court
8 pages
KAMAKSHA RAI Vs STATE OF U.P.

Bench: N.Santosh Hegde,G.B.Pattaniak
Case number: Crl.A. No.-000323-000323 / 1994
Diary number: 72629 / 1994
Advocates: T. N. SINGH Vs AJIT SINGH PUNDIR

01 October 1999
Supreme Court
2 pages
UNION OF INDIA Vs S. MUTHYAM REDDY

Bench: S.R.Bubu,R.C.Lahoti
Case number: C.A. No.-000762-000762 / 1997
Diary number: 1974 / 1992
Advocates: SHAIL KUMAR DWIVEDI Vs RR-EX-PARTE

01 October 1999
Supreme Court
14 pages
L.CHANDRAKISHORE SINGH Vs STATE OF MANIPUR

Bench: R.P.SETHI,S. SAGHIR AHMED
Case number: C.A. No.-005664-005664 / 1999
Diary number: 18219 / 1998
Advocates: Vs P. K. MANOHAR

01 October 1999
Supreme Court
4 pages
DAMODAR Vs STATE OF KARNATAKA

Bench: G.B.Pattanaik,N.Santosh Hegde
Case number: Crl.A. No.-000788-000788 / 1996
Diary number: 78973 / 1996

01 October 1999
Supreme Court
5 pages
SUKHAR Vs STATE OF U.P.

Bench: G.B.PATTANAIK,M.SRINIVASAN,N.S.HEGER
Case number: Crl.A. No.-001985-001985 / 1996
Diary number: 76816 / 1996
Advocates: Vs AJIT SINGH PUNDIR

30 September 1999
Supreme Court
2 pages
M/S CHENGALRAYAN CO-OPERATIVE SUGAR MILLS Vs ORIENTAL INSURANCE CO. LTD. & ANR.

29 September 1999
Supreme Court
11 pages
GARDEN SILK MILLS LTD. & ANR. Vs UNION OF INDIA AND ORS.

Bench: R.P.SETHI,B.N.KRIPAL,A.P.MISRA
Case number: Appeal Civil 2976 of 1982

29 September 1999
Supreme Court
0 pages
UCO BANK, CALCUTTA Vs COMMISSIONER OF INCOME TAX

Case number: C.A. No.-011888-011888 / 1995
Diary number: 82064 / 1993
Advocates: BINA GUPTA Vs SHAIL KUMAR DWIVEDI

29 September 1999
Supreme Court
0 pages
K. BHASKARAN Vs SANKARAN V. BALAN

Case number: Crl.A. No.-001015-001015 / 1999
Diary number: 19950 / 1998
Advocates: Vs C. N. SREE KUMAR

29 September 1999
Supreme Court
5 pages
KOLI CHUNILAL SAVJI Vs STATE OF GUJARAT

Bench: G.B.PATTANAIK,N.SANTOSH HEDGE,M.SRINIVASAN
Case number: Crl.A. No.-001786-001786 / 1996
Diary number: 76814 / 1996
Advocates: R. N. KESWANI Vs HEMANTIKA WAHI

29 September 1999
Supreme Court
10 pages
SUDERSHAN DEVI Vs SUSHILA DEVI

Bench: M.B.SHAH,M.J.RAO
Case number: C.A. No.-006635-006635 / 1994
Diary number: 72628 / 1994
Advocates: Vs P. K. JAIN

28 September 1999
Supreme Court
3 pages
GOVT. OF TAMIL NADU Vs G. MOAHMED AMEENUDEEN

Bench: R.C.Lahoti,S.R.Babu
Case number: C.A. No.-000810-000810 / 1998
Diary number: 77236 / 1996

28 September 1999
Supreme Court
13 pages
R P MOIDUTTY Vs P T KUNJU MOHD.

Bench: S.Rajendra Babu,R.C.Lahoti
Case number: C.A. No.-006618-006618 / 1997
Diary number: 15564 / 1997
Advocates: V. J. FRANCIS Vs