Showing 24616 - 24630 of 41947 judgements
08 October 1999
Supreme Court
0 pages
HINDUSTAN CONST. CO. LTD. Vs STATE OF BIHAR

Case number: C.A. No.-005856-005856 / 1999
Diary number: 5765 / 1998

08 October 1999
Supreme Court
0 pages
A.V. REDDY TRUST Vs COMMISSIONER OF WEALTH TAX

Case number: C.A. No.-006077-006080 / 1990
Diary number: 72322 / 1990
Advocates: K. RAM KUMAR Vs SHAIL KUMAR DWIVEDI

08 October 1999
Supreme Court
0 pages
C.B.I., NEW DELHI Vs V.K. SEHGAL

Case number: Crl.A. No.-001059-001059 / 1999
Diary number: 5 / 1999
Advocates: Vs UGRA SHANKAR PRASAD

08 October 1999
Supreme Court
195 pages
T. SUTHENTHIRARAJA,P. RAVICHANDRAN,ROBERT PAYAS & OTHERS Vs STATE BY D.S.P., CBI, SIT, CHENNAI

Bench: D.P. WADHWA,J.

07 October 1999
Supreme Court
0 pages
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO Vs STATE OF BIHAR

Case number: C.A. No.-005451-005451 / 1995
Diary number: 72321 / 1990
Advocates: R. P. WADHWANI Vs

07 October 1999
Supreme Court
0 pages
M/S.THYSSEN STAHLUNION GMBH Vs STEEL AUTHORITY OF INDIA

Case number: C.A. No.-006036-006036 / 1998
Diary number: 16346 / 1998
Advocates: MANIK KARANJAWALA Vs

07 October 1999
Supreme Court
0 pages
STATE OF HARYANA Vs UNIQUE FARMAID P.LTD

Case number: Crl.A. No.-001053-001053 / 1999
Diary number: 79920 / 1996
Advocates: Vs REKHA PANDEY

07 October 1999
Supreme Court
0 pages
CENTRAL BANK OF INDIA Vs M/S.SAXONS FARMS

Case number: Crl.A. No.-001056-001057 / 1999
Diary number: 352 / 1998

06 October 1999
Supreme Court
0 pages
Vs

Case number: /
Diary number: 2 / 2928

06 October 1999
Supreme Court
2 pages
STATE OF H.P. Vs NURPUR PRIVATE BUS OPERATORS UNION

Bench: S.P. BHARUCHA , B.N. KIRPAL , V.N. KHARE , D.P. MOHAPATRA , N. SANTOSH
Case number: C.A. No.-006466-006476 / 1995
Diary number: 82067 / 1993
Advocates: NARESH K. SHARMA Vs ASHOK KUMAR SHARMA

05 October 1999
Supreme Court
0 pages
KAMLESH KOHLI Vs ESCORTRAC FINANCE & INVEST.LTD.&ORS

Case number: C.A. No.-005725-005725 / 1999
Diary number: 10443 / 1998

05 October 1999
Supreme Court
0 pages
MAHABIR PD. JAIN Vs GANGA SINGH

Case number: C.A. No.-005732-005733 / 1999
Diary number: 2862 / 1998
Advocates: Vs SHIVA PUJAN SINGH

05 October 1999
Supreme Court
0 pages
SATVINDER KAUR Vs STATE(GOVT.OF N.C.T.OF DELHI)

Case number: Crl.A. No.-001031-001031 / 1999
Diary number: 3708 / 1999

05 October 1999
Supreme Court
0 pages
STATE OF KARNATAKA Vs K. YARRAPPA REDDY

Case number: Crl.A. No.-000263-000263 / 1994
Diary number: 68775 / 1994
Advocates: M. VEERAPPA Vs LALITA KAUSHIK

05 October 1999
Supreme Court
8 pages
MANZOOR AHMED MAGRAY Vs GHULAM HASSAN ARAM

Bench: M.B.SHAH,D.P.WADHWA
Case number: C.A. No.-005726-005727 / 1999
Diary number: 16231 / 1998
Advocates: Vs ASHOK MATHUR