Showing 24601 - 24615 of 41947 judgements
14 October 1999
Supreme Court
0 pages
COASTAL CHEMICALS LTD. Vs COMMERCIAL TAX OFFICER, A.P.

Case number: C.A. No.-002379-002379 / 1991
Diary number: 74505 / 1991
Advocates: PRAVEEN KUMAR Vs K. RAM KUMAR

14 October 1999
Supreme Court
0 pages
DENTAL COUNCIL OF INDIA Vs H.R. PREM SACHDEVA .

Case number: C.A. No.-010232-010233 / 1995
Diary number: 13361 / 1995
Advocates: Vs LAKSHMI RAMAN SINGH

14 October 1999
Supreme Court
0 pages
AHAMED NASSAR Vs STATE OF TAMIL NADU AND ORS.

Case number: Writ Petition (crl.) 166 of 1999

14 October 1999
Supreme Court
6 pages
DWARIKA PRASAD SATPATHY Vs BIDYUT PRAVA DIXIT

Bench: M.B.SHAH,K.T.THOMAS
Case number: Crl.A. No.-001082-001083 / 1999
Diary number: 10255 / 1998

14 October 1999
Supreme Court
6 pages
DWARIKA PRASAD SATPATHY Vs BIDYUT PRAVA DIXIT AND ANOTHER

13 October 1999
Supreme Court
0 pages
RAGHUNATH G.PANHALE(DEAD) BY LRS. Vs M/S CHAGANLAL SUNDARJI & CO.

Case number: C.A. No.-005925-005925 / 1999
Diary number: 10073 / 1998
Advocates: Vs JAY SAVLA

13 October 1999
Supreme Court
0 pages
STATE OF MANIPUR Vs SANASAM ONGBI

Case number: Crl.A. No.-000345-000345 / 1997
Diary number: 2816 / 1997
Advocates: Vs K. V. VIJAYAKUMAR

13 October 1999
Supreme Court
0 pages
AHMEDABAD MUNICIPAL CORPN.&ANR Vs NILAYBHAI R. THAKORE

Bench: N. SANTOSH HEGDE,V.N. KHARE
Case number: C.A. No.-005989-005989 / 1999
Diary number: 8546 / 1999

13 October 1999
Supreme Court
0 pages
AHMEDABAD MUNICIPAL CORPN.&ANR Vs NILAYBHAI R. THAKORE

Bench: N. Santosh Hegde,V.N. Khare
Case number: C.A. No.-005989-005989 / 1999
Diary number: 8546 / 1999

13 October 1999
Supreme Court
6 pages
RAMJI RAI Vs STATE OF BIHAR

Bench: N.S.Hegde,G.B.Patmaik
Case number: Crl.A. No.-001817-001819 / 1996
Diary number: 18942 / 1995
Advocates: Vs ANIL K. JHA

12 October 1999
Supreme Court
0 pages
RAMESH CHAND SHARMA Vs UDHAM SINGH KAMAL

Case number: C.A. No.-003119-003119 / 1997
Diary number: 76823 / 1996
Advocates: MINAKSHI VIJ Vs KRISHAN SINGH CHAUHAN

12 October 1999
Supreme Court
0 pages
SHEELAM RAMESH Vs STATE OF A.P.

Case number: Crl.A. No.-000685-000685 / 1999
Diary number: 20707 / 1998
Advocates: Vs GUNTUR PRABHAKAR

12 October 1999
Supreme Court
0 pages
GUJARAT STEEL TUBE CO.LTD. Vs VIRCHANDBHAI B. SHAH

Case number: SLP(C) No.-014657-014657 / 1999
Diary number: 15356 / 1999

12 October 1999
Supreme Court
3 pages
KALPAVRUKSHA CHARITABLE TRUST Vs TOSHNIWAL BROTHERS (BOMBAY) PVT.LTD.&ANR

Bench: S.SAGHIR AHMAD,R.P.SETHI
Case number: C.A. No.-009737-009737 / 1996
Diary number: 64067 / 1995

12 October 1999
Supreme Court
8 pages
M/S. K. DAMODARASAMY NAIDU AND BROS. Vs THE STATE OF TAMIL NADU

Bench: S.P. BHARUCHA , B.N. KIRPAL , V.N. KHARE , D.P. MOHAPATRA , N. SANTOSH
Case number: C.A. No.-001416-001416 / 1990
Diary number: 72324 / 1990
Advocates: V. BALACHANDRAN Vs