Judgements

MAHENDRA PAL Vs RAM DASS MALANGER .

Case number: C.A. No.-004085-004085 / 1998
Diary number: 11476 / 1998
Advocates: Vs RANDHIR SINGH JAIN

MUKESH KUMAR Vs COL. HARBANS WARAIAH .

Case number: C.A. No.-004918-004918 / 1989
Diary number: 69232 / 1989
Advocates: P. N. PURI Vs

M.S.AHLAWAT Vs STATE OF HARYANA AND ANR.

Case number: Writ Petition (crl.) 353 of 1997

HARDWARI LAL Vs STATE OF U.P.

Bench: S.R.Babu,S.Saghir Ahmad
Case number: C.A. No.-006118-006118 / 1999
Diary number: 2077 / 1998

BALBIR Vs THE STATE OF HARYANA

Case number: Crl.A. No.-000333-000333 / 1987
Diary number: 68136 / 1987
Advocates: ANU MOHLA Vs AMITA GUPTA

Vs

Case number: /
Diary number: 63 / 1994

MOLAI Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000678-000678 / 1999
Diary number: 1961 / 1999

DMAI Vs

Case number: C.A. No.-001206-001207 / 1982
Diary number: 63597 / 1982

JEET MOHINDER SINGH Vs HARMINDER SINGH JASSI

Case number: C.A. No.-000154-000154 / 1999
Diary number: 20330 / 1998
Advocates: Vs E. C. AGRAWALA

KRISHNA MOHINI Vs MOHINDER NATH SOFAT

Case number: C.A. No.-003653-003653 / 1999
Diary number: 8959 / 1999
Advocates: R. C. GUBRELE Vs MINAKSHI VIJ

M/S. HINDUSTAN ORGANIC CHEMICALS LTD. Vs DILIP GANPAT GAIKWAD .

Bench: K.T.THOMAS,M.B.SHAH
Case number: C.A. No.-001099-001099 / 1999
Diary number: 1558 / 1999
Advocates: H. S. PARIHAR Vs MANIK KARANJAWALA

UNION OF INDIA AND OTHERS Vs SADHA SINGH

RISHI NANDAN PANDIT Vs STATE OF BIHAR

Case number: Crl.A. No.-001092-001092 / 1999
Diary number: 11378 / 1999

NARMADA BACHAO ANDOLAN Vs UNION OF INDIA .

Case number: W.P.(C) No.-000319-000319 / 1994
Diary number: 76725 / 1994
Advocates: PRASHANT BHUSHAN Vs

DR.(MRS.)SANDHYA JAIN Vs DR.SUBHASH GARG

Bench: G.B.PATTANAIK,N.SANTOSH HEDGE
Case number: C.A. No.-012906-012907 / 1996
Diary number: 18621 / 1995
Advocates: SUSHIL KUMAR JAIN Vs