Judgements

M/S. GUJARAT COMPOSITE LTD. Vs RANIP NAGARPALIKA

Bench: S.P.Bharucha,V.N.Khare
Case number: C.A. No.-007236-007236 / 1997
Diary number: 6190 / 1997
Advocates: ANIP SACHTHEY Vs SURYA KANT

M/S GUJARAT COMPOSITE LTD. & ANR Vs RANIP NAGARPALIKA & ANR.

MAKHAN LAL GOKUL CHAND Vs ADMINISTRATOR, UNION TERRITORY OF DELHI AND ANR.

Bench: DR. A.S. ANAND CJ , G.T. NANAVATI , K.T. THOMAS , D.P. WADHWA , S.
Case number: Writ Petition (crl.) 608 of 1983

M/S. OMPRAKASH SHIVPRAKASH Vs K.I. KURIAKOSE .

Case number: Crl.A. No.-001152-001152 / 1999
Diary number: 11555 / 1999
Advocates: Vs RAJIV MEHTA

STATE OF U.P. Vs UDAI NARAYAN

Case number: Crl.A. No.-001164-001165 / 1999
Diary number: 8133 / 1999
Advocates: Vs RAO RANJIT

STATE OF MAHARASHTRA Vs KESHAV R.PANGARE

Case number: Crl.A. No.-001169-001169 / 1999
Diary number: 3572 / 1999
Advocates: Vs YASH PAL DHINGRA

STATE OF U.P. Vs CHANDRIKA

Case number: Crl.A. No.-001131-001132 / 1999
Diary number: 21114 / 1998
Advocates: Vs R. D. UPADHYAY

J.MOHD.KUNJU Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001133-001134 / 1999
Diary number: 19440 / 1998

JNANEDAYA YOGAM Vs K.K. PANKAJAKSHY

Case number: C.A. No.-006126-006127 / 1999
Diary number: 7251 / 1995
Advocates: Vs BABY KRISHNAN

THE H.C.OF JUD.AT BOMBAY THRO REGISTRAR Vs SHASHIKANT S. PATIL

Case number: C.A. No.-001656-001656 / 1998
Diary number: 3099 / 1998
Advocates: GOPAL BALWANT SATHE Vs

G.VENKATESHWARA RAO Vs UNION OF INDIA .

Bench: S.P.Kurdukar,R.P.Sethi
Case number: C.A. No.-002660-002660 / 1998
Diary number: 10793 / 1997
Advocates: S.. UDAYA KUMAR SAGAR Vs SUSHMA SURI

MATHURAM AGARWAL Vs STATE OF M.P. .

Bench: S.P. BHARUCHA , B.N. KIRPAL , V.N. KHARE , S.S.M. QUADRI , D.P. MOHAPATRA
Case number: C.A. No.-001990-001990 / 1995
Diary number: 63186 / 1995
Advocates: PRATIBHA JAIN Vs

HUSSAIN Vs STATE OF KERALA

Case number: Crl.A. No.-000780-000780 / 1998
Diary number: 5700 / 1998

M/S. FORAGE & CO. (OF LUSHALA) Vs MUNICIPAL CORPRN. OF GR. BOMBAY .

Case number: C.A. No.-002318-002318 / 1987
Diary number: 68138 / 1987

MAHANT RAM PRAKASH DASS Vs RAMESH CHANDRA .

Case number: C.A. No.-003131-003131 / 1998
Diary number: 4668 / 1998
Advocates: Vs UGRA SHANKAR PRASAD