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03 May 2001
Supreme Court 3 pages RAJSEKHAR GOGOI Vs STATE OF ASSAM
Case number: C.A. No.-003592-003592 / 2001 |
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03 May 2001
Supreme Court 3 pages K. RAJAMOULI Vs A.V.K.N. SWAMY
Case number: Appeal (crl.) 5556-57 of 1993 |
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02 May 2001
Supreme Court 4 pages RAJU Vs STATE OF HARYANA
Bench: M.B. SHAH,BRIJESH KUMAR |
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02 May 2001
Supreme Court 11 pages THE COMMISSIONER Vs GRIHA YAJAMANULA SAMAKHYA
Bench: S.P. BHARUCHA,D.P. MOHAPATRA,S.N. PHUKAN |
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02 May 2001
Supreme Court 12 pages STATE OF U.P. Vs HARENDRA ARORA
Case number: C.A. No.-005241-005241 / 1998 |
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02 May 2001
Supreme Court 4 pages RAJU Vs STATE OF HARYANA
Bench: M.B. SHAH,BRIJESH KUMAR |
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02 May 2001
Supreme Court 11 pages TAKHAJI HIRAJI Vs THAKORE KUBERSINGH CHAMANSING .
Case number: Crl.A. No.-000635-000635 / 1992 |
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02 May 2001
Supreme Court 5 pages SURENDRA KUMAR Vs NATHULAL
Case number: C.A. No.-014913-014914 / 1996 |
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02 May 2001
Supreme Court 5 pages REVA INVESTMENT PVT.LTD. Vs COMMNR.OF GIFT TAX,GUJARAT-II
Bench: S.P. BHARUCHA,D.P. MOHAPATRA |
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02 May 2001
Supreme Court 5 pages M.N.DAMANI Vs S.K.SINHA
Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL |
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02 May 2001
Supreme Court 4 pages COMMANDANT20 BN. I.T.B.POLICE Vs SANJAY BINJOLA
Case number: Crl.A. No.-000591-000591 / 2001 |
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02 May 2001
Supreme Court 4 pages AJIT KUMAR BARAT Vs SECRETARY, INDIAN TEA ASSOCIATION AND ORS.
Case number: Writ Petition (civil) 13754 of 2000 |
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01 May 2001
Supreme Court 6 pages KARNATAKA STATE ROAD TRANSPORT CORPN. Vs SMT. LAKSHMIDEVAMMA
Bench: S.P. BHARUCHA,N. SANTOSH HEGDE |
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01 May 2001
Supreme Court 15 pages SIKKIM SUBBA ASSOCIATES Vs STATE OF SIKKIM
Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU |
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01 May 2001
Supreme Court 4 pages UNIPLY INDUSTRIES LTD. Vs UNICORN PLYWOODS PVT. LTD. .
Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN |