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08 May 2001
Supreme Court 6 pages NIRMAL CHANDRA Vs VIMAL CHAND
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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08 May 2001
Supreme Court 6 pages NIRMAL CHANDRA Vs VIMAL CHAND
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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04 May 2001
Supreme Court 4 pages RAJAN WORLIKAR Vs STATE OF KARNATAKA .
Bench: M.B. SHAH,S.N. VARIAVA |
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04 May 2001
Supreme Court 0 pages VISHWA JAGRITI MISSION TH.PRESIDENT Vs CENTRAL GOVT.TH.CABINAT SECY.
Case number: W.P.(C) No.-000656-000656 / 1998 |
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04 May 2001
Supreme Court 6 pages SHOBHA SURESH JUMANI Vs APPELLATE TRIBUNAL,FORFEITED PROPTY.&ANR
Bench: B.N. AGRAWAL,M.B. SHAH,RUMA PAL |
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04 May 2001
Supreme Court 6 pages M.D., TAMIL NADU STATE TRANSPORT CORPN. Vs NEETHIVILANGAN, KUMBAKONAM
Case number: C.A. No.-003593-003593 / 2001 |
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04 May 2001
Supreme Court 13 pages M/S FUERST DAY LAWSON LTD. Vs JINDAL EXPORTS LTD.
Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL |
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04 May 2001
Supreme Court 4 pages CEN.COUNCIL FOR RES.IN AYUR.& SIDHA &ANR Vs K. SANTHAKUMARI
Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN |
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04 May 2001
Supreme Court 3 pages RAJEEV CHAUDHARY Vs STATE (N.C.T.) OF DELHI
Bench: M.B. SHAH,S.N. VARIAVA |
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04 May 2001
Supreme Court 9 pages M/S. PRAGA TOOLS CORPN. LTD. Vs SMT. MAHBOOBUNNISSA BEGUM .
Case number: C.A. No.-002630-002630 / 1989 |
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04 May 2001
Supreme Court 4 pages CEHAT Vs UNION OF INDIA .
Case number: W.P.(C) No.-000301-000301 / 2000 |
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03 May 2001
Supreme Court 5 pages PURAN Vs RAMBILAS
Bench: M.B. SHAH,S.N. VARIAVA |
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03 May 2001
Supreme Court 7 pages N.G. DASTANE Vs SHRIKANT S. SHIVDE
Bench: K.T. THOMAS,R.P. SETHI,S.N. PHUKAN |
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03 May 2001
Supreme Court 10 pages K.C. ASHOK Vs KERALA PUBLIC SERVICE COMMISSION .
Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGRAWAL |
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03 May 2001
Supreme Court 5 pages IN RE: BINEET KUMAR SINGH Vs ....
Case number: CONMT.PET.(C) No.-000403-000403 / 1999 |