Showing 23266 - 23280 of 41947 judgements
08 May 2001
Supreme Court
6 pages
NIRMAL CHANDRA Vs VIMAL CHAND

Bench: D.P. MOHAPATRA,BRIJESH KUMAR
Case number: Appeal (civil) 686 of 1987

08 May 2001
Supreme Court
6 pages
NIRMAL CHANDRA Vs VIMAL CHAND

Bench: D.P. MOHAPATRA,BRIJESH KUMAR
Case number: Appeal (civil) 686 of 1987

04 May 2001
Supreme Court
4 pages
RAJAN WORLIKAR Vs STATE OF KARNATAKA .

Bench: M.B. SHAH,S.N. VARIAVA
Case number: Crl.A. No.-000763-000763 / 1998
Diary number: 1984 / 1998
Advocates: PRASHANT KUMAR Vs

04 May 2001
Supreme Court
0 pages
VISHWA JAGRITI MISSION TH.PRESIDENT Vs CENTRAL GOVT.TH.CABINAT SECY.

Case number: W.P.(C) No.-000656-000656 / 1998
Diary number: 17626 / 1998

04 May 2001
Supreme Court
6 pages
SHOBHA SURESH JUMANI Vs APPELLATE TRIBUNAL,FORFEITED PROPTY.&ANR

Bench: B.N. AGRAWAL,M.B. SHAH,RUMA PAL
Case number: Crl.A. No.-000501-000501 / 2001
Diary number: 12417 / 2000
Advocates: ASHOK K. MAHAJAN Vs SUSHMA SURI

04 May 2001
Supreme Court
6 pages
M.D., TAMIL NADU STATE TRANSPORT CORPN. Vs NEETHIVILANGAN, KUMBAKONAM

Case number: C.A. No.-003593-003593 / 2001
Diary number: 8076 / 2000
Advocates: M. A. KRISHNA MOORTHY Vs V. RAMASUBRAMANIAN

04 May 2001
Supreme Court
13 pages
M/S FUERST DAY LAWSON LTD. Vs JINDAL EXPORTS LTD.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-003594-003594 / 2001
Diary number: 4002 / 2000
Advocates: Vs ASHA JAIN MADAN

04 May 2001
Supreme Court
4 pages
CEN.COUNCIL FOR RES.IN AYUR.& SIDHA &ANR Vs K. SANTHAKUMARI

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN
Case number: C.A. No.-003595-003595 / 2001
Diary number: 6747 / 2000
Advocates: TARA CHANDRA SHARMA Vs MALINI PODUVAL

04 May 2001
Supreme Court
3 pages
RAJEEV CHAUDHARY Vs STATE (N.C.T.) OF DELHI

Bench: M.B. SHAH,S.N. VARIAVA
Case number: Crl.A. No.-000606-000606 / 2001
Diary number: 1116 / 2001
Advocates: KRISHAN SINGH CHAUHAN Vs

04 May 2001
Supreme Court
9 pages
M/S. PRAGA TOOLS CORPN. LTD. Vs SMT. MAHBOOBUNNISSA BEGUM .

Case number: C.A. No.-002630-002630 / 1989
Diary number: 69367 / 1989
Advocates: Vs BINA GUPTA

04 May 2001
Supreme Court
4 pages
CEHAT Vs UNION OF INDIA .

Case number: W.P.(C) No.-000301-000301 / 2000
Diary number: 3362 / 2000

03 May 2001
Supreme Court
5 pages
PURAN Vs RAMBILAS

Bench: M.B. SHAH,S.N. VARIAVA
Case number: Crl.A. No.-000599-000599 / 2001
Diary number: 2219 / 2001
Advocates: Vs NIKHIL NAYYAR

03 May 2001
Supreme Court
7 pages
N.G. DASTANE Vs SHRIKANT S. SHIVDE

Bench: K.T. THOMAS,R.P. SETHI,S.N. PHUKAN
Case number: C.A. No.-003543-003543 / 2001
Diary number: 10270 / 2000
Advocates: Vs SHAKIL AHMED SYED

03 May 2001
Supreme Court
10 pages
K.C. ASHOK Vs KERALA PUBLIC SERVICE COMMISSION .

Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGRAWAL
Case number: C.A. No.-003569-003580 / 2001
Diary number: 3807 / 2000

03 May 2001
Supreme Court
5 pages
IN RE: BINEET KUMAR SINGH Vs ....

Case number: CONMT.PET.(C) No.-000403-000403 / 1999
Diary number: 15909 / 1999
Advocates: Vs B. D. SHARMA