Showing 23251 - 23265 of 41947 judgements
09 May 2001
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs NAJAKAT ALIA MUBARAK ALI

Case number: Crl.A. No.-000617-000617 / 2001
Diary number: 2900 / 1999
Advocates: Vs APARNA BHAT

09 May 2001
Supreme Court
5 pages
ASHOK CHINTAMAN JUKER Vs KISHORE PANDURANG MANTRI

Case number: C.A. No.-003759-003759 / 2001
Diary number: 18914 / 2000
Advocates: Vs P. N. PURI

09 May 2001
Supreme Court
10 pages
SWAPAN KUMAR PAL Vs SAMITABHAR CHAKRABORTY .

Bench: G.B. PATTANAIK,B.N. AGRAWAL
Case number: C.A. No.-000247-000247 / 1997
Diary number: 77088 / 1996
Advocates: K. J. JOHN Vs

09 May 2001
Supreme Court
3 pages
NIRANJAN PRASAD SINHA Vs U O I

Bench: G.B. PATTANAIK,S.N. PHUKAN
Case number: C.A. No.-010912-010912 / 1996
Diary number: 13523 / 1995
Advocates: 0 Vs ARVIND KUMAR SHARMA

09 May 2001
Supreme Court
5 pages
ASHOK CHINTAMAN JUKER Vs KISHORE PANDURANG MANTRI

Case number: C.A. No.-003759-003759 / 2001
Diary number: 18914 / 2000
Advocates: Vs P. N. PURI

09 May 2001
Supreme Court
4 pages
KARU MARIK Vs STATE OF BIHAR

Bench: M.B. SHAH,SHIVARAJ V. PATIL
Case number: Crl.A. No.-000325-000325 / 1993
Diary number: 77835 / 1991
Advocates: PROMILA Vs

09 May 2001
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs NAJAKAT ALIA MUBARAK ALI

Case number: Crl.A. No.-000617-000617 / 2001
Diary number: 2900 / 1999
Advocates: Vs APARNA BHAT

09 May 2001
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs NAJAKAT ALIA MUBARAK ALI

Case number: Crl.A. No.-000617-000617 / 2001
Diary number: 2900 / 1999
Advocates: Vs APARNA BHAT

09 May 2001
Supreme Court
3 pages
ANAND PRASAD AGARWALLA Vs TARKESHWAR PRASAD

Case number: C.A. No.-000882-000883 / 2001
Diary number: 19663 / 1999
Advocates: RADHA RANGASWAMY Vs

08 May 2001
Supreme Court
8 pages
DTC RETIRED EMPLOYEES'ASSOCIATION Vs DELHI TRANSPORT CORPORATION

Case number: C.A. No.-003715-003716 / 2001
Diary number: 9799 / 2000
Advocates: B. D. SHARMA Vs A. SUBHASHINI

08 May 2001
Supreme Court
5 pages
REGIONAL AUTHORITY, DENA BANK Vs GHANSHYAM

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-003731-003731 / 2001
Diary number: 11642 / 2000
Advocates: RAJIV MEHTA Vs M. C. DHINGRA

08 May 2001
Supreme Court
7 pages
DMAI Vs

Case number: C.A. No.-000943-000943 / 1993
Diary number: 200640 / 1993
Advocates: GAGRAT AND CO Vs

08 May 2001
Supreme Court
4 pages
BIBHACHHA Vs STATE OF ORISSA

Bench: M.B. SHAH,SHIVARAJ V. PATIL
Case number: Crl.A. No.-000638-000638 / 1998
Diary number: 2007 / 1998
Advocates: S. C. PATEL Vs RADHA SHYAM JENA

08 May 2001
Supreme Court
4 pages
HAMIDA Vs MD. KAHLIL

Case number: C.A. No.-003695-003695 / 2001
Diary number: 3263 / 2000
Advocates: GOPAL PRASAD Vs SHREE PAL SINGH

08 May 2001
Supreme Court
5 pages
AMBA BAI Vs GOPAL .

Bench: U.C. BANERJEE,K.G. BALAKRISHNAN
Case number: C.A. No.-004156-004156 / 1998
Diary number: 10613 / 1998
Advocates: SUSHIL KUMAR JAIN Vs ASHOK MATHUR